High Courts12 Dec 1929Dismissed
Salamat Khan and Another Vs Bhagwat and Others
Allahabad High Court · (1929) 12 AHC CK 0046
JUDGMENT DATABASE
Search 12,31,200 Indian judgments.
12,31,200 judgments in All Courts · page 58,983 of 61,560
High Courts12 Dec 1929Dismissed
Raghunath Das and Others Vs Shah Durga Prasad
Allahabad High Court · (1929) 12 AHC CK 0035
High Courts12 Dec 1929Dismissed
Bhageshwari Singh Vs Hingu and Others
Allahabad High Court · AIR 1930 All 218
High Courts12 Dec 1929
Latafat Ali Khan and Another Vs Mohammad Yar Khan and Others
Allahabad High Court · (1929) 12 AHC CK 0010
High Courts11 Dec 1929
Amrita Lal Baisya and Others Vs Pratap Chand Chakrabarty and Others
Calcutta High Court · AIR 1931 Cal 144
Evidence Act, 1872 — Section 32, 35Transfer of Property Act, 1882 — Section 41Trusts Act, 1882 — Section 88
High Courts11 Dec 1929
Jabanullah and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 434
Penal Code, 1860 (IPC) — Section 147, 304, 323, 324
High Courts11 Dec 1929
Kartick Chandra Biswas and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 278
Penal Code, 1860 (IPC) — Section 417, 419
High Courts11 Dec 1929
Mathuradas Tuljaram Vs Mahadu Maruti Kavde
Bombay High Court · AIR 1930 Bom 238 : (1930) 32 BOMLR 320
Civil Procedure Code, 1908 (CPC) — Section 146Dekkhan Agriculturists Relief Act, 1879 — Section 22(2)
High Courts11 Dec 1929Dismissed
Ram Ghulam Vs Kailash Narain
Allahabad High Court · (1929) 12 AHC CK 0072
High Courts11 Dec 1929Disposed Of
Chaudhri Jahangira Vs Sarup and Others
Allahabad High Court · (1929) 12 AHC CK 0051
High Courts11 Dec 1929Dismissed
Sultan Singh Vs B. Maya Ram Radha Swami
Allahabad High Court · AIR 1930 All 260 : (1930) ILR (All) 491
High Courts11 Dec 1929Dismissed
Munawwar Khan Vs Tasalli Khan
Allahabad High Court · AIR 1930 All 255(1)
High Courts11 Dec 1929
V.S. Dandekar Vs Emperor
Allahabad High Court · AIR 1930 All 324 : 122 Ind. Cas. 596
Penal Code, 1860 (IPC) — Section 124A
High Courts11 Dec 1929Disposed Of
Luttur and Others Vs Emperor
Allahabad High Court · (1929) 12 AHC CK 0016
High Courts11 Dec 1929
Shanmuga Kodumban and Others Vs Emperor
Madras High Court · 123 Ind. Cas. 43
Criminal Procedure Code, 1898 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 147, 325
High Courts11 Dec 1929
(Cherukat Madhathil Etakramancheri Illath Karnavan) Narayanan Nambudri and Another Vs (Peruvampura Devaswam Samudayi Kizhakkiniyakath Polancheri Illath) Damodaran Nambudri and Others
Madras High Court · AIR 1931 Mad 26
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts10 Dec 1929
(Nagari) Subbanna Vs (Karapakula) Naranayya and Others
Madras High Court · AIR 1930 Mad 349
High Courts10 Dec 1929
Harbhorsha Mahommed and Another Vs Jhapuran Bibi
Calcutta High Court · AIR 1930 Cal 665
Penal Code, 1860 (IPC) — Section 363