High Courts17 Dec 1929Dismissed
Bans Gopal Vs Mewa Ram and Another
Allahabad High Court · AIR 1930 All 461
JUDGMENT DATABASE
Search 12,31,202 Indian judgments.
12,31,202 judgments in All Courts · page 58,981 of 61,561
High Courts17 Dec 1929Allowed
Sukhram Puri Vs Mohammad Ashfaq
Allahabad High Court · AIR 1930 All 291
North Western Provinces Tenancy Act, 1901 — Section 154(b)
High Courts17 Dec 1929
Ajai Verma Vs Baldeo Prasad
Allahabad High Court · AIR 1930 All 217 : (1930) ILR (All) 536
High Courts17 Dec 1929Dismissed
Shiam Sundar Lal Vs Shib Ram and Others
Allahabad High Court · (1929) 12 AHC CK 0012
High Courts17 Dec 1929
Ethiyappa Gramany and Others Vs Angappa Maistry
Madras High Court · AIR 1930 Mad 658
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts16 Dec 1929
(Natukendi) Pakkaran and Others Vs (Varayalankand Kanayambath) Pathumma Umma and Others
Madras High Court · AIR 1930 Mad 541
High Courts16 Dec 1929Dismissed
Wali Mohammad Vs Mohammad Baksh
Bombay High Court · (1930) 32 BOMLR 380
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Dec 1929
Nareshchandra Mitra Vs Molla Ataul Haq
Calcutta High Court · 129 Ind. Cas. 779
High Courts16 Dec 1929
Commissioner of Income Tax Vs Vallabhdas Murlidhar
Bombay High Court · AIR 1930 Bom 201 : (1930) ILR (Bom) 430
Income Tax Act, 1961 — Section 13
High Courts16 Dec 1929
Pradhan Majhi Vs Satrughan Singh and Another
Patna High Court · AIR 1930 Patna 273
Chotanagpur Tenancy Act, 1908 — Section 177, 218(1)
Privy Council16 Dec 1929
Shah Ahid Husain and others Vs Mohammad Ismail and others
Privy Council · (1930) AIR(PC) 264
Privy Council16 Dec 1929
Wali Mohammad and others Vs Mohammad Baksh and others
Privy Council · (1930) AIR(PC) 91
High Courts16 Dec 1929
Jaffar Husain Khan Sahib and Others Vs Krishnan Servai and Others
Madras High Court · AIR 1930 Mad 701 : (1930) ILR (Mad) 761 : (1930) 31 LW 845 : (1930) 58 MLJ 703
High Courts16 Dec 1929
Natukendi Pakkaran and Others Vs Varayalankandi Kanayambath Pathumma Umma and Others
Madras High Court · 126 Ind. Cas. 730
High Courts14 Dec 1929Allowed
Nathan and Others Vs Harbans Singh and Others
Allahabad High Court · (1929) 12 AHC CK 0067
High Courts14 Dec 1929Dismissed
Jagannath Prasad Vs Sheo Narain
Allahabad High Court · AIR 1930 All 281
High Courts14 Dec 1929Dismissed
Dhanukdhari Singh and Another Vs Suresh Singh and Another
Allahabad High Court · (1929) 12 AHC CK 0032
High Courts14 Dec 1929Disposed Of
Bhaya Lal Vs Emperor
Allahabad High Court · AIR 1930 All 261 : (1930) ILR (All) 542
High Courts14 Dec 1929Dismissed
Rahim Baksh and Another Vs Mt. Bachauna and Others
Allahabad High Court · (1929) 12 AHC CK 0017