High Courts03 Jan 1930Allowed
Nageshwar Bharthi and Others Vs Ram Narain Bharthi and Another
Allahabad High Court · 122 Ind. Cas. 191
JUDGMENT DATABASE
Search 12,31,239 Indian judgments.
12,31,239 judgments in All Courts · page 58,980 of 61,562
High Courts03 Jan 1930Dismissed
Mt. Rasulan Vs Babu
Allahabad High Court · AIR 1930 All 350 : (1930) ILR (All) 548
High Courts03 Jan 1930Dismissed
Jagan Nath and Another Vs Kunwar Girwar Singh
Allahabad High Court · AIR 1930 All 368
High Courts02 Jan 1930Allowed
Sourendra Nath Mitra Vs Srimati Tarubala Dasi
Bombay High Court · (1930) 32 BOMLR 645
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts02 Jan 1930
Radha Kant Missir Vs Purna Chander Tripathi and Others
Patna High Court · AIR 1930 Patna 270
Provincial Small Cause Courts Act, 1887 — Section 16, 32
High Courts02 Jan 1930Allowed
Chaube Munna Lal Vs Ram Chandra and Others
Allahabad High Court · 122 Ind. Cas. 188
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts02 Jan 1930Disposed Off
In Re: Chaube Munna Lal
Allahabad High Court · (1930) ILR (All) 546
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1, 151
High Courts02 Jan 1930
Munna Lal Vs Ram Chandra and Others
Allahabad High Court · AIR 1930 All 471(1)
High Courts02 Jan 1930Dismissed
Banke Behari Lal Vs Raghubar Dayal
Allahabad High Court · (1930) 01 AHC CK 0055
High Courts20 Dec 1929
Mahomed Abdulla Vs Sakharam Habaji Mistry
Bombay High Court · AIR 1930 Bom 290 : (1930) 32 BOMLR 436 : (1930) ILR (Bom) 348
High Courts20 Dec 1929
Bujhai Rai and Others Vs Ram Sevak Pandey and Others
Patna High Court · AIR 1930 Patna 319
High Courts20 Dec 1929
Emperor Vs Fazlur Rahman
Patna High Court · AIR 1930 Patna 346 : 128 Ind. Cas. 141
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 138, 151, 330, 379, 381
High Courts20 Dec 1929
Daroga Lohar Vs Emperor
Patna High Court · AIR 1930 Patna 347
Penal Code, 1860 (IPC) — Section 302, 304
High Courts20 Dec 1929Dismissed
Khub Chand Vs Lachman Das-Decree holder
Allahabad High Court · AIR 1930 All 415 : 122 Ind. Cas. 758
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts20 Dec 1929Dismissed
Adit Narain Singh Vs Mahabir Prasad Singh and Others
Allahabad High Court · (1929) 12 AHC CK 0054
High Courts20 Dec 1929Partly Allowed
Bhagirathi Dubey Vs Rajkishore Dubey and Others
Allahabad High Court · AIR 1930 All 354 : 122 Ind. Cas. 887
Transfer of Property Act, 1882 — Section 52
High Courts20 Dec 1929Disposed Of
Jokhu Bhunja Vs Sitla Baksh Singh and Others
Allahabad High Court · AIR 1930 All 416 : (1930) ILR (All) 539 : 122 Ind. Cas. 411
Limitation Act, 1908 — Section 28
High Courts20 Dec 1929Dismissed
Gobardhan Das Vs Dau Dayal
Allahabad High Court · (1929) 12 AHC CK 0022