High Courts07 Jan 1930
Krishnadhan Laha and Another Vs Brojendra Nath and Others
Calcutta High Court · AIR 1930 Cal 748
JUDGMENT DATABASE
Search 12,31,239 Indian judgments.
12,31,239 judgments in All Courts · page 58,979 of 61,562
High Courts07 Jan 1930
Firm Durga Dutta Shri Ram Vs Secretary of State for India and Another
Patna High Court · 124 Ind. Cas. 833
High Courts07 Jan 1930
Durga Dutta-Shri Ram Firm Vs Secy. of State for India and Another
Patna High Court · AIR 1930 Patna 283
High Courts07 Jan 1930Allowed
Data Din Vs Mt. Nohra
Allahabad High Court · AIR 1930 All 419 : 121 Ind. Cas. 825
High Courts06 Jan 1930
Manmatha Nath Biswas and Others Vs Bijoy Kumar Dobey
Calcutta High Court · AIR 1932 Cal 351
High Courts06 Jan 1930
Bhagwat Prasad and Another Vs Ramkisun Ram Sonar
Patna High Court · AIR 1930 Patna 351
Criminal Procedure Code, 1898 (CrPC) — Section 344Penal Code, 1860 (IPC) — Section 467
High Courts06 Jan 1930
Ghassoo Vs Emperor
Allahabad High Court · AIR 1930 All 737
Criminal Procedure Code, 1898 (CrPC) — Section 162, 202
High Courts06 Jan 1930Allowed
Brijmohan Lal and Another Vs Mt. Mahbuban and Another
Allahabad High Court · AIR 1930 All 509
High Courts06 Jan 1930Dismissed
Nazir Khan and Others Vs Faiz Mohammad Khan and Another
Allahabad High Court · AIR 1930 All 433 : 121 Ind. Cas. 826
High Courts06 Jan 1930
L. Ram Ratan Lal Vs Mt. Gaura and Others
Allahabad High Court · AIR 1930 All 516
High Courts06 Jan 1930
Lala Ram Rattan Lal Vs Musammat Gaura and Others
Allahabad High Court · 122 Ind. Cas. 765
Contract Act, 1872 — Section 69, 70
High Courts06 Jan 1930
Rameshar Singh and Others Vs Syed Husain Ahmad and Others
Allahabad High Court · (1930) 01 AHC CK 0009
High Courts06 Jan 1930
Brijmohan Lal and Another Vs Musammat Mahbuban and Another
Allahabad High Court · 123 Ind. Cas. 336
Partition Act, 1893 — Section 4
High Courts06 Jan 1930
Hanumangadi Venkatalal and Others Vs Dammangi Kosaldasu Bavaji and Others
Madras High Court · AIR 1931 Mad 24 : (1931) 33 LW 206 : (1931) 61 MLJ 39
Court Fees Act, 1870 — Article 17B Schedule II
High Courts03 Jan 1930
Surendra Nath Jana Vs Kumeda Charan Misra
Calcutta High Court · AIR 1930 Cal 352
Penal Code, 1860 (IPC) — Section 465, 471
High Courts03 Jan 1930
In Re: Sojoni Kanta Das In Re: India in Bondage : Her Right to Freedom
Calcutta High Court · AIR 1930 Cal 244
Criminal Procedure Code, 1898 (CrPC) — Section 99B, 99DPenal Code, 1860 (IPC) — Section 121A
High Courts03 Jan 1930
Pannalal Lala Vs Abdul Gani and Others
Calcutta High Court · AIR 1930 Cal 473
Suits Valuation Act, 1887 — Section 11
High Courts03 Jan 1930
Thakurdas Mundra and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 637
Calcutta Police Act, 1866 — Section 44
High Courts03 Jan 1930Dismissed
In Re: ''India in Bondage''
Calcutta High Court · (1930) 01 CAL CK 0002
High Courts03 Jan 1930
Khodaijatul Kubra Vs Krishna Pershad and Others
Patna High Court · AIR 1930 Patna 530
Registration Act, 1908 — Section 17(1)(a), 2(7), 49