High Courts11 Jan 1930Partly Allowed
Kauleshar Rai Vs Banwari Rai and Others
Allahabad High Court · AIR 1930 All 362
JUDGMENT DATABASE
Search 12,31,248 Indian judgments.
12,31,248 judgments in All Courts · page 58,978 of 61,563
High Courts11 Jan 1930
Mt. Moti Bala Debi Vs Satyanand Tirtha Swami
Allahabad High Court · AIR 1930 All 348
High Courts11 Jan 1930
Gaya Prasad Vs Jaswant Rai and Others
Allahabad High Court · (1930) 01 AHC CK 0023
High Courts10 Jan 1930Dismissed
Emperor Vs Ganpat Dattu Raskar
Bombay High Court · (1930) 32 BOMLR 329
Factories Act, 1948 — Section 18
High Courts10 Jan 1930
Dulhin Radhika Kuer Vs Sushil Chandra Mitra
Patna High Court · 124 Ind. Cas. 639
Provincial Insolvency Act, 1920 — Section 28, 4Transfer of Property Act, 1882 — Section 128
High Courts10 Jan 1930
Radhika Kuer Vs Sushil Chandra Mitra
Patna High Court · AIR 1930 Patna 305
Transfer of Property Act, 1882 — Section 128
High Courts10 Jan 1930
Madan Mohan Behareelal Vs Emperor
Patna High Court · AIR 1931 Patna 19
Contract Act, 1872 — Section 139Criminal Procedure Code, 1898 (CrPC) — Section 514Penal Code, 1860 (IPC) — Section 420
High Courts10 Jan 1930Disposed Of
Pandit Jawala Shanker Sahai Vs Dohra Sri Ram and Zaki Husain Beg and Others
Allahabad High Court · 125 Ind. Cas. 578
High Courts10 Jan 1930Disposed Of
Jawala Shanker Sahai Vs Bohra Sri Ram and Others
Allahabad High Court · AIR 1930 All 729
High Courts10 Jan 1930Allowed
Ahmad Husain and Others Vs Tahir Husain and Others
Allahabad High Court · AIR 1930 All 475
High Courts10 Jan 1930Allowed
Sh. Mohammad Ata Husain Vs Haji Qadir Baksh and Others
Allahabad High Court · AIR 1930 All 560
High Courts10 Jan 1930
Bhora Hazari Lal Vs Bhora Nauranga Lal and Another
Allahabad High Court · AIR 1930 All 517
High Courts09 Jan 1930
In Re: Munusami Nainar
Madras High Court · (1930) 31 LW 837 : (1930) 58 MLJ 649
Penal Code, 1860 (IPC) — Section 409
High Courts09 Jan 1930
Emperor Vs Ermanali and Others
Calcutta High Court · AIR 1930 Cal 212
Criminal Procedure Code, 1898 (CrPC) — Section 226, 274, 326Penal Code, 1860 (IPC) — Section 149
High Courts09 Jan 1930Dismissed
Kali Deen Singh Vs Jagdat Pathak
Allahabad High Court · AIR 1930 All 440 : 122 Ind. Cas. 894
High Courts09 Jan 1930Disposed Of
Banshidhar and Others Vs B. Suraj Prasad Singh
Allahabad High Court · AIR 1930 All 437 : 121 Ind. Cas. 826
High Courts09 Jan 1930Disposed Of
Ram Prasad Tamoli Vs Benares Cotton and Silk Mills, Ltd.
Allahabad High Court · (1930) 01 AHC CK 0047
High Courts09 Jan 1930Disposed Of
Ram Phal Singh and Others Vs Bachchu Ram and Another
Allahabad High Court · AIR 1930 All 410