High Courts20 Jan 1930Allowed
Mohammad Yusuf Vs Suraj Bali Singh and Another
Allahabad High Court · AIR 1930 All 338
JUDGMENT DATABASE
Search 12,31,254 Indian judgments.
12,31,254 judgments in All Courts · page 58,976 of 61,563
High Courts20 Jan 1930
Pinnamraju Rajamraju Vs Potturi Tirupatiraju and Others
Madras High Court · AIR 1930 Mad 670 : 126 Ind. Cas. 601 : (1930) 32 LW 23
High Courts20 Jan 1930
Subbiah Iyer Vs The Commissioner of Income Tax
Madras High Court · (1930) 58 MLJ 602
Income Tax Act, 1961 — Section 4(2)
High Courts19 Jan 1930Dismissed
Chiraunji Lal Vs Ishwar Das
Allahabad High Court · (1930) 01 AHC CK 0026
High Courts17 Jan 1930
Chairman, Serajganj Local Board Vs Budhiswar Patni and Others
Calcutta High Court · AIR 1930 Cal 281
Bengal Ferries Act, 1885 — Section 16, 28
High Courts17 Jan 1930
Bhim Naik Vs Chakradhar Maity and Others
Calcutta High Court · AIR 1930 Cal 348a
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts17 Jan 1930
Sreemati Kiransasi Ghose Vs Panchanan Ghose
Calcutta High Court · (1930) 01 CAL CK 0001
High Courts17 Jan 1930Dismissed
Emperor Vs Sherif Dadumiyaji
Bombay High Court · (1930) 32 BOMLR 332
Bombay Municipal Corporation Act, 1888 — Section 231Transfer of Property Act, 1882 — Section 105
High Courts17 Jan 1930
Ramchandra Vithal Varadkar Vs The Trustees of the Port of Bombay
Bombay High Court · (1930) 32 BOMLR 1333
High Courts17 Jan 1930Dismissed
Mohammad Ishaq Vs Municipal Board
Allahabad High Court · 123 Ind. Cas. 379
Limitation Act, 1963 — Article 132Uttar Pradesh Municipalities Act, 1916 — Section 128(1)(i), 177
High Courts17 Jan 1930Partly Allowed
Piare Lal and Others Vs Musammat Saraswati and Others
Allahabad High Court · (1930) 01 AHC CK 0073
High Courts17 Jan 1930Dismissed
Ram Sarup Ahir Vs Nageshwar Tewari and Others
Allahabad High Court · AIR 1930 All 444
High Courts17 Jan 1930Dismissed
Sri Ram Chandra Naik Kalya Vs Satya Narain and Others
Allahabad High Court · AIR 1930 All 353 : 124 Ind. Cas. 471
High Courts17 Jan 1930Dismissed
Emperor Vs Jiwan Singh and Others
Allahabad High Court · AIR 1930 All 408 : (1930) ILR (All) 593
High Courts17 Jan 1930
Ramaswami Chettiar Vs P.M.A. Vellayappa Chettiar and Others
Madras High Court · 131 Ind. Cas. 643
High Courts17 Jan 1930
Ramaswami Chettiar minor by next friend S.R.M.S.A. Annamalai Chettiar and Roya Kanniappa Mudaliar and Others Vs P.M.A. Vellayappa Chettiar and Others
Madras High Court · AIR 1931 Mad 357 : (1931) 33 LW 734 : (1931) 60 MLJ 229
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts17 Jan 1930
V. Narasimha Aiyangar, Official Liquidator of the City Hygienic Milk Supply Co. Ltd. Vs The Official Assignee of Madras and Others
Madras High Court · AIR 1931 Mad 58 : (1931) ILR (Mad) 153 : (1930) 32 LW 555 : (1931) 60 MLJ 280
Companies Act, 1956 — Section 235
High Courts16 Jan 1930
Shams-Ul-Huq Vs The Secretary of State for India in Councie
Calcutta High Court · 128 Ind. Cas. 248