High Courts30 Jan 1930
Emperor Vs Shanmukh Basapa Dhamanji
Bombay High Court · (1930) 01 BOM CK 0020
Criminal Procedure Code, 1898 (CrPC) — Section 367, 537
JUDGMENT DATABASE
Search 12,31,289 Indian judgments.
12,31,289 judgments in All Courts · page 58,974 of 61,565
High Courts30 Jan 1930
Ganu Shukul and Others Vs Emperor
Patna High Court · 123 Ind. Cas. 397
Criminal Procedure Code, 1898 (CrPC) — Section 88
High Courts30 Jan 1930
Emperor Vs Lalchand Teli and Another
Patna High Court · 123 Ind. Cas. 399
Criminal Procedure Code, 1898 (CrPC) — Section 180, 182, 190, 195, 211Penal Code, 1860 (IPC) — Section 114
High Courts30 Jan 1930
Pulavarthi Lakshmanaswami Vs Abdul Khudavande Sahib Garu and Others
Madras High Court · 126 Ind. Cas. 110
High Courts29 Jan 1930
In Re: Venkataraman Rama Hedge
Bombay High Court · 125 Ind. Cas. 718
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 146
High Courts29 Jan 1930Allowed
Keshav Prasad Singh Vs Bansidhar Lal and another
Patna High Court · (1930) 01 PAT CK 0027
High Courts29 Jan 1930
Shaikh Khairullah Vs Behari Hajjam
Patna High Court · AIR 1930 Patna 411 : 123 Ind. Cas. 628
Bengal Tenancy Act, 1885 — Section 182, 49
High Courts29 Jan 1930
Naurangi Tewari and Others Vs Kanhaiya Tewari and Another
Patna High Court · AIR 1930 Patna 568 : 123 Ind. Cas. 390
Bengal Tenancy Act, 1885 — Section 103BCivil Procedure Code, 1908 (CPC) — Section 103
High Courts29 Jan 1930
Tilakdhari Singh and Others Vs Kuman Das
Patna High Court · AIR 1930 Patna 201 : 123 Ind. Cas. 403
Bengal Tenancy Act, 1885 — Section 3(9), 5(2)
High Courts28 Jan 1930
Sm. Rani Dassya and Others Vs Sm. Golapi Dassya and Another
Calcutta High Court · AIR 1930 Cal 779 : 129 Ind. Cas. 362
High Courts28 Jan 1930
Mt. Balak Bala Dassi Vs Jadu Nath Das and Others
Calcutta High Court · AIR 1931 Cal 45 : 129 Ind. Cas. 566
High Courts28 Jan 1930Dismissed
Misir Bhairon Prasad Vs Musamat Gopi Kunwar
Bombay High Court · (1930) 01 BOM CK 0012
High Courts28 Jan 1930
Bai Mangu Vs Bharatkhand Cotton Mills Company Ltd.
Bombay High Court · 136 Ind. Cas. 183
High Courts28 Jan 1930
The Adjai Coal Company Limited Vs Panna Lal Ghosh
Bombay High Court · (1930) 32 BOMLR 654
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13Limitation Act, 1963 — Article 48(I)Probate and Administration Act, 1881 — Section 89
Privy Council28 Jan 1930
Misir Bhairon Prasad Vs Gopi Kunwar and another
Privy Council · (1930) AIR(PC) 139
Privy Council28 Jan 1930
(Misir) Bhairon Prasad Vs Mt. Gopi Kunwar and another
Privy Council · (1930) AIR(PC) 139(2)
High Courts28 Jan 1930Dismissed
Benares Bank Limited Vs Hormusji Pestonji and Others
Allahabad High Court · (1930) 01 AHC CK 0065