High Courts18 Feb 1930
Nigendra Chandra Sen Vs Mohendra Hari Nag and Others
Calcutta High Court · AIR 1931 Cal 96 : 129 Ind. Cas. 851
JUDGMENT DATABASE
Search 12,31,348 Indian judgments.
12,31,348 judgments in All Courts · page 58,972 of 61,568
High Courts18 Feb 1930
Barboni Coal Concern Ltd. Vs Paricharak and Others
Calcutta High Court · AIR 1930 Cal 526
Bengal Tenancy Act, 1885 — Section 148A
High Courts18 Feb 1930Dismissed
Niranjan Lal Vs Jhamman Lal and Others
Allahabad High Court · (1930) 02 AHC CK 0040
High Courts18 Feb 1930Dismissed
Mt. Chito Vs Jhunni Lal and Others
Allahabad High Court · (1930) 02 AHC CK 0030
High Courts18 Feb 1930
A.L.A.R. Arunachalam Chettiar through the authorised Agent Guruswami Aiyar Vs Ry. Pratapasimha Rajah Sahib
Madras High Court · AIR 1930 Mad 988 : 129 Ind. Cas. 63 : (1931) 33 LW 391 : (1931) 60 MLJ 79
High Courts17 Feb 1930Dismissed
Nagindas Sankalchand Vs Bapalal Purshottam
Bombay High Court · AIR 1930 Bom 395 : (1930) 32 BOMLR 692 : (1930) ILR (Bom) 487
Evidence Act, 1872 — Section 116Provincial Insolvency Act, 1920 — Section 28
High Courts17 Feb 1930Disposed Of
Intzar Husain and Another Vs Shaikh Abdul Haq and Others
Allahabad High Court · 124 Ind. Cas. 558
High Courts17 Feb 1930Dismissed
Irfan Ali and Others Vs Official Receiver and Others
Allahabad High Court · AIR 1930 All 837 : (1930) ILR (All) 748
Transfer of Property Act, 1882 — Section 18
High Courts17 Feb 1930
Thiagaraja Pillai Vs Appavoo Pillai and Others
Madras High Court · AIR 1931 Mad 22 : (1931) 33 LW 186
High Courts14 Feb 1930Dismissed
Bhagvanpuri Vs The Secretary of State for India
Bombay High Court · (1930) 32 BOMLR 1516
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts14 Feb 1930
Bagdigi Kujama Collieries Ltd. Vs Jagmohan Das Nagar
Calcutta High Court · AIR 1931 Cal 391
High Courts14 Feb 1930Dismissed
Ganpati Bala Dhobale Vs Bhiku Sakhabam Ghodke
Bombay High Court · AIR 1930 Bom 297 : (1930) 32 BOMLR 683
Limitation Act, 1963 — Article 132
High Courts14 Feb 1930Dismissed
Kurvateppa Mahalingappa Kurvatti Vs Ningayya Chnbasaya Patrimath
Bombay High Court · AIR 1930 Bom 299 : (1930) 32 BOMLR 626
Evidence Act, 1872 — Section 115
High Courts14 Feb 1930
Bhagawan Swain Vs Mathuri Swain
Patna High Court · AIR 1930 Patna 349
Criminal Procedure Code, 1898 (CrPC) — Section 147, 483
High Courts14 Feb 1930
Ramkumar Agarwala Vs Ramcharan Hanuman Sonar and Another
Patna High Court · AIR 1930 Patna 311
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Feb 1930Disposed Of
Ghanshiam Das Baijnath Vs Mithan Lal Tandan and Another
Allahabad High Court · (1930) 02 AHC CK 0034
High Courts14 Feb 1930Disposed Of
Bhawani Prasad and Others Vs Pahlad Singh and Another
Allahabad High Court · AIR 1930 All 531
High Courts14 Feb 1930Dismissed
K.B.H. Mohammad Mohiuddin Haidar Vs Doori Singh
Allahabad High Court · AIR 1930 All 441