High Courts19 Dec 1929Disposed Of
Sarju Tewari Vs Shah Mohammad Amin and Others
Allahabad High Court · AIR 1930 All 337
JUDGMENT DATABASE
Search 12,31,030 Indian judgments.
12,31,030 judgments in All Courts · page 58,971 of 61,552
High Courts19 Dec 1929
In Re: Nallamadan Chettiar and Others
Madras High Court · (1930) 31 LW 719 : (1930) 58 MLJ 509
Civil Procedure Code, 1908 (CPC) — Section 2(13)Penal Code, 1860 (IPC) — Section 424
High Courts18 Dec 1929
L.V. Narasimha Sastri Vs Official Assignee
Madras High Court · 129 Ind. Cas. 650 : (1930) 32 LW 850
Limitation Act, 1963 — Article 164
High Courts18 Dec 1929
Dharendra Krishna Deb and Others Vs Surendra Krishna Nandi and Others
Calcutta High Court · AIR 1930 Cal 610 : 129 Ind. Cas. 609
Bengal Tenancy Act, 1885 — Section 66(2)
High Courts18 Dec 1929
Emperor Vs Derajtulla Sheikh and Others
Calcutta High Court · AIR 1930 Cal 443
Penal Code, 1860 (IPC) — Section 302
High Courts18 Dec 1929
Debendra Nath Sadhukhan and Others Vs Naharmal Jalan and Others
Calcutta High Court · AIR 1930 Cal 673
Transfer of Property Act, 1882 — Section 100
High Courts18 Dec 1929Dismissed
Raoji Naranji Vs Ratansi Kanji
Bombay High Court · (1930) 32 BOMLR 389 : (1930) ILR (Bom) 696
Civil Procedure Code, 1908 (CPC) — Section 104Companies Act, 1956 — Section 4
High Courts18 Dec 1929
Harnandan Rai and Others Vs Baliram Prasad and Others
Patna High Court · AIR 1931 Patna 1
Civil Procedure Code, 1908 (CPC) — Section 11, 13
High Courts18 Dec 1929
Kapildeo Narain Vs Emperor
Patna High Court · AIR 1930 Patna 221
Penal Code, 1860 (IPC) — Section 409, 477A
High Courts18 Dec 1929Dismissed
Mt. Raji Vs Ram Lagan and Others
Allahabad High Court · (1929) 12 AHC CK 0068
High Courts18 Dec 1929Disposed Of
Mt. Ananti Vs Chhannu and Others
Allahabad High Court · (1929) 12 AHC CK 0044
High Courts18 Dec 1929Disposed Of
Basant Lal and Others Vs Bhagwati Prasad and Others
Allahabad High Court · AIR 1930 All 365
Agra Tenancy Act, 1926 — Section 37
High Courts18 Dec 1929Dismissed
Munir Khan Vs Municipal Board
Allahabad High Court · AIR 1929 All 365(1) : 122 Ind. Cas. 742
United Provinces Municipalities Act, 1916 — Section 326
High Courts18 Dec 1929Dismissed
Durga Prasad and Another Vs Chauharja Prasad
Allahabad High Court · AIR 1930 All 536 : 122 Ind. Cas. 413
High Courts18 Dec 1929Dismissed
Sheo Mangal Shukul Vs Jagan Lohar and Others
Allahabad High Court · (1929) 12 AHC CK 0024
High Courts18 Dec 1929Dismissed
Musammat Raji Vs Ram Lagan and Others
Allahabad High Court · (1929) 12 AHC CK 0002
High Courts18 Dec 1929
(Illur) Ramayya Chetti Vs Mannaru Chetti and Others
Madras High Court · AIR 1930 Mad 590
Evidence Act, 1872 — Section 92
High Courts18 Dec 1929
Vasteva Holla and Another Vs P. Mahabala Rao
Madras High Court · AIR 1930 Mad 674 : (1930) ILR (Mad) 767 : (1930) 31 LW 534 : (1930) 58 MLJ 575
High Courts18 Dec 1929
Madirazu Jagannadha Rao Vs Somu Lakshminarayana and Another
Madras High Court · AIR 1930 Mad 683 : (1930) 31 LW 817 : (1930) 58 MLJ 688
Specific Relief Act, 1877 — Section 27