High Courts07 Mar 1930
Farey Hossein Mir Vs Nagendra Kishore Roy Choudhury and Others
Calcutta High Court · AIR 1930 Cal 533
Bengal Tenancy Act, 1885 — Section 105
JUDGMENT DATABASE
Search 12,31,401 Indian judgments.
12,31,401 judgments in All Courts · page 58,970 of 61,571
High Courts07 Mar 1930Allowed
Birendranath Mitra Vs Sultan Muwayyid Zada
Calcutta High Court · (1930) 03 CAL CK 0006
High Courts07 Mar 1930
Achaimbit Mahata Vs Raj Kumar Tekait
Patna High Court · AIR 1930 Patna 392
Chotanagpur Tenancy Act, 1908 — Section 51A(5), 87
High Courts07 Mar 1930Dismissed
Bhagwati Saran Vs Ram Sahai and Another
Allahabad High Court · 126 Ind. Cas. 19
Evidence Act, 1872 — Section 90
High Courts07 Mar 1930Allowed
Inayatulla Vs Madari and Others
Allahabad High Court · AIR 1930 All 474
High Courts07 Mar 1930Dismissed
Maheshrey Tewari Vs Jarbandhan Misir and Others
Allahabad High Court · AIR 1930 All 885
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 43
High Courts07 Mar 1930Dismissed
Kashi Prasad Vs Ambika Prasad and Others
Allahabad High Court · (1930) 03 AHC CK 0023
High Courts07 Mar 1930
(Bobbili) Poladari Gadu and Others Vs Rajah of Vizianagaram and Another
Madras High Court · AIR 1931 Mad 43 : (1931) 33 LW 201
High Courts06 Mar 1930
Vellapalli Sekhara Menon Vs Karanath Kalati Manakkal Narayanan alias Parameswaran Nambudiri and Others
Madras High Court · 128 Ind. Cas. 451
High Courts06 Mar 1930
Mir Belayet Ali Vs Radhikalal Das
Calcutta High Court · AIR 1930 Cal 547a
Bengal Tenancy Act, 1885 — Section 25(f)(2)
High Courts06 Mar 1930
Gulab Chand Bangur Vs Kabiruddin Ahmad
Calcutta High Court · AIR 1931 Cal 27
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Mar 1930Allowed
Gulabchand Bangur Vs Kabiruddin Ahmed
Calcutta High Court · (1930) 03 CAL CK 0003
High Courts06 Mar 1930
Emperor Vs Sattegowda Satgowda Patil
Bombay High Court · AIR 1930 Bom 174 : (1930) 32 BOMLR 571
Arms Act, 1878 — Section 19(e)
High Courts06 Mar 1930
Thakur Sahu and Others Vs Emperor
Patna High Court · AIR 1930 Patna 331
Criminal Procedure Code, 1898 (CrPC) — Section 407(2), 421, 504
High Courts06 Mar 1930
Bechu Mian Vs Emperor
Patna High Court · AIR 1930 Patna 344 : 123 Ind. Cas. 68
Criminal Procedure Code, 1898 (CrPC) — Section 54, 56, 78Penal Code, 1860 (IPC) — Section 70, 78, 89
High Courts06 Mar 1930Dismissed
Mohammad Qadir Ali Khan and Others Vs Mohammad Ghulam Imam Khan and Others
Allahabad High Court · AIR 1930 All 605
High Courts06 Mar 1930Dismissed
Baldeo Prasad Vs Arya Priti Nidhi Sabha and Others
Allahabad High Court · (1930) 03 AHC CK 0024
High Courts06 Mar 1930
Bhagwat Rai and Others Vs Behari Rai and Others
Allahabad High Court · AIR 1930 All 576