High Courts12 Mar 1930Dismissed
Mt. Khairunnissa Bibi Vs Mt. Khairunnissa Bibi and Others
Allahabad High Court · (1930) 03 AHC CK 0020
JUDGMENT DATABASE
Search 12,31,401 Indian judgments.
12,31,401 judgments in All Courts · page 58,969 of 61,571
High Courts12 Mar 1930Dismissed
Bachu Lal and Others Vs L. Dharam Deo Lal and Others
Allahabad High Court · (1930) 03 AHC CK 0019
High Courts11 Mar 1930
Rasulan Bibi Vs Rahamatulla Khan
Calcutta High Court · AIR 1931 Cal 59
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Mar 1930
Benod Kumar Roy Chowdhury and Others Vs Ganga Charan Mestari and Others
Calcutta High Court · AIR 1930 Cal 595
Bengal Tenancy Act, 1885 — Section 30(b), 52
High Courts11 Mar 1930
Nilabjabarani Dasi Vs Nandarani Dasi
Calcutta High Court · AIR 1931 Cal 478
Registration Act, 1908 — Section 30
High Courts11 Mar 1930
Rai Narayan Hazari Vs Bejoy Singh Hazari and Another
Calcutta High Court · AIR 1931 Cal 73 : 129 Ind. Cas. 875
High Courts11 Mar 1930
Emperor Vs Vishram Narayan Devli
Bombay High Court · (1930) 32 BOMLR 596
Criminal Procedure Code, 1898 (CrPC) — Section 256, 342, 537
High Courts11 Mar 1930Allowed
Mohammad Tahsin Khan Vs Seth Basant Rai and Others
Allahabad High Court · AIR 1930 All 477
High Courts11 Mar 1930
Munshi Jagdamba Prasad Vs Hori Lal
Allahabad High Court · 125 Ind. Cas. 580
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115
High Courts11 Mar 1930
Anganna Reddi and Others Vs Subbaroya Chettiar and Another
Madras High Court · AIR 1930 Mad 787 : (1930) ILR (Mad) 796 : (1930) 32 LW 148 : (1930) 59 MLJ 225
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts10 Mar 1930
Nirode Basini Mitra Vs Sital Chandra Ghatak
Calcutta High Court · AIR 1930 Cal 577
Bengal Tenancy Act, 1885 — Section 109AStamp Act, 1899 — Section 36
High Courts10 Mar 1930
Brijmohan Singh Vs Dukhan Singh
Patna High Court · AIR 1931 Patna 33
Civil Procedure Code, 1908 (CPC) — Section 13Transfer of Property Act, 1882 — Section 79, 96
High Courts10 Mar 1930
Achambhit Jha Vs Bankey Behari Lal and Others
Patna High Court · AIR 1930 Patna 335
Penal Code, 1860 (IPC) — Section 378Presidency Small Cause Courts Act, 1882 — Article 11, 4
High Courts10 Mar 1930
Unnaithanakath Puthan Veettil Kummakutty alias Kunhutti and Another Vs Munnodath alias Mangat Manakkal Karnavan and Manager, Neelakandan Nambudri
Madras High Court · AIR 1930 Mad 921 : (1930) ILR (Mad) 943 : (1930) 32 LW 357 : (1930) 59 MLJ 893
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts08 Mar 1930
Ramji Rai and Others Vs Emperor
Patna High Court · AIR 1930 Patna 508
Bengal Tenancy Act, 1885 — Section 23Penal Code, 1860 (IPC) — Section 147
High Courts07 Mar 1930
Veeraragava Mudaliar and Another Vs Chairman, Municipal Council
Madras High Court · AIR 1930 Mad 861 : (1931) 33 LW 49
High Courts07 Mar 1930
Nagendra Nath Ghose Vs Mohini Mohan Bose and Others
Calcutta High Court · AIR 1931 Cal 131
Transfer of Property Act, 1882 — Section 6
High Courts07 Mar 1930
Abdul Razak Vs Sreenath Ghose and Another
Calcutta High Court · AIR 1931 Cal 93
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts07 Mar 1930
Birendra Nath Mitra and Another Vs Mt. Begum Jan and Others
Calcutta High Court · AIR 1931 Cal 40