High Courts21 Mar 1930Allowed
In Re: Sonardih Coal Co., Ltd.
Allahabad High Court · AIR 1930 All 617
Companies Act, 1956 — Section 184Court of Wards Act — Section 17(1)
JUDGMENT DATABASE
Search 12,31,423 Indian judgments.
12,31,423 judgments in All Courts · page 58,967 of 61,572
High Courts21 Mar 1930Disposed Of
Umrao Singh Vs Har Prasad
Allahabad High Court · AIR 1930 All 582 : (1930) ILR (All) 863
High Courts21 Mar 1930
Bank of Upper India Ltd. Vs Arif Husain
Allahabad High Court · (1930) 03 AHC CK 0001
High Courts21 Mar 1930
In Re: Kalia Goundan and Others
Madras High Court · (1930) 32 LW 320 : (1930) 59 MLJ 887
Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts20 Mar 1930
Ananta Lal Sarkhel Vs Soudamini Guha and Others
Calcutta High Court · AIR 1930 Cal 621 : 129 Ind. Cas. 401
Bengal Land Revenue Sales Act, 1859 — Section 6
High Courts20 Mar 1930
Emperor Vs Dhanraj J. Parmar
Bombay High Court · (1930) 32 BOMLR 761
Petroleum Act, 1899 — Section 15(c)
High Courts20 Mar 1930
Sukhan Ahir Vs Emperor
Patna High Court · AIR 1930 Patna 497
Criminal Procedure Code, 1898 (CrPC) — Section 109, 109(a)
High Courts20 Mar 1930Disposed Of
S.A. Dange and Others Vs S.T. Sheppard and Another
Allahabad High Court · AIR 1930 All 483
High Courts19 Mar 1930
Selvam Chettiar Vs Y.P.N. Venkatachalam Chettiar and Others
Madras High Court · 129 Ind. Cas. 36
High Courts19 Mar 1930
Sankaranarayana Aiyar and Another Vs Sankaranarayana Aiyar and Others
Madras High Court · 129 Ind. Cas. 235(1)
High Courts19 Mar 1930
Cook and Co. Vs C.L. Phillips and Others
Calcutta High Court · AIR 1931 Cal 133
Transfer of Property Act, 1882 — Section 108
High Courts19 Mar 1930
Man Mohan Das Vs Shib Chandra Saha and Another
Calcutta High Court · AIR 1931 Cal 353
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Mar 1930
Mano Mohan Das Vs Firm Known as Shib Chandra Saha and Madhab Chandra Saha
Calcutta High Court · 131 Ind. Cas. 562
High Courts19 Mar 1930
Selvam Chettiar Vs Y.P.N. Venkatachalam Chettiar through his authorised Agent, M. Subramania Nadar and Others
Madras High Court · AIR 1931 Mad 10 : (1930) 32 LW 446 : (1930) 59 MLJ 710
High Courts19 Mar 1930
Sivaramakrishna Aiyar and Another Vs Sankaranarayana Aiyar and Others
Madras High Court · (1930) 59 MLJ 524
High Courts19 Mar 1930
In Re: Veerasami Naicken
Madras High Court · AIR 1931 Mad 18 : (1931) 33 LW 205
Cattle Trespass Act, 1871 — Section 24
High Courts18 Mar 1930
Nagi Mamud Pramanik and Others Vs Ahammad Idris Khan and Others
Calcutta High Court · AIR 1931 Cal 303
Bengal Tenancy Act, 1885 — Section 105, 30(b), 50(2)
High Courts18 Mar 1930
Imperial Bank of India Vs Bengal National Bank Ltd.
Calcutta High Court · AIR 1931 Cal 223
General Clauses Act, 1897 — Section 3(25)Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 5
High Courts18 Mar 1930
Asikannessa Bibi and Others Vs Dwijendra Krishna Dutta and Others
Calcutta High Court · AIR 1931 Cal 92a : 129 Ind. Cas. 878
Bengal Tenancy Act, 1885 — Section 174(5)