High Courts18 Mar 1930
Roy Kiran Chandra Roy and Another Vs Rama Nath Dutta Chowdhury and Another
Calcutta High Court · AIR 1931 Cal 104
Civil Procedure Code, 1908 (CPC) — Section 54
JUDGMENT DATABASE
Search 12,31,423 Indian judgments.
12,31,423 judgments in All Courts · page 58,968 of 61,572
High Courts18 Mar 1930
Ekram Hussain Vs Mt. Umatul Rasul and Others
Patna High Court · AIR 1931 Patna 27
Succession Act, 1925 — Section 214
High Courts18 Mar 1930Dismissed
Emperor Vs Sikandar
Allahabad High Court · AIR 1930 All 532 : 125 Ind. Cas. 585
High Courts18 Mar 1930
Gajanand Sita Ram Vs Phul Chand Fateh Chand
Allahabad High Court · AIR 1930 All 675
Arbitration Act, 1940 — Section 14
High Courts18 Mar 1930
Raghunandan Prasad and Another Vs Ajodhya Singh and Others
Allahabad High Court · AIR 1930 All 869 : 129 Ind. Cas. 378
Specific Relief Act, 1877 — Section 42Transfer of Property Act, 1882 — Section 91
High Courts17 Mar 1930
Kedar Nath Sanyal and Others Vs Naresh Chandra Ghosh and Others
Calcutta High Court · AIR 1931 Cal 29
Estates Partition Act, 1897 — Section 119
High Courts17 Mar 1930
Emperor Vs Chintamoni Shahu
Calcutta High Court · AIR 1930 Cal 379a
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 302, 392, 397
High Courts17 Mar 1930
Mt. Kshirodamoyi Dasi and Another Vs Kashi Lal Seal and Others
Calcutta High Court · AIR 1931 Cal 129a
High Courts17 Mar 1930
Kanji Vishram Vs Jivraj Dayal
Bombay High Court · AIR 1930 Bom 412 : (1930) 32 BOMLR 1009
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(2)Presidency Small Cause Courts Act, 1882 — Section 38
High Courts17 Mar 1930
Gonour Singh Vs Emperor
Patna High Court · AIR 1930 Patna 505
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 182, 211
High Courts17 Mar 1930
Moti Chand and Others Vs Mahabir Prasad
Allahabad High Court · (1930) 03 AHC CK 0009
High Courts17 Mar 1930Allowed
Raja Moti Chand and Others Vs Mahabir Prasad
Allahabad High Court · (1930) 03 AHC CK 0005
High Courts17 Mar 1930
Tallapragada Appa Rao Vs Kasangi Venkappa and Others
Madras High Court · AIR 1931 Mad 534
High Courts17 Mar 1930
Nagalinga Chettiar Vs Guruswami Aiyar and Others
Madras High Court · AIR 1930 Mad 856 : (1930) 32 LW 299 : (1930) 59 MLJ 232
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93
High Courts17 Mar 1930
Gunepally Thammayya and Others Vs Sri Rajah Tyadapusapati Khandendu Dhora Sri Viswanadha Mallapuraj Dakshinakavat Dugaraj Bahadur Garu
Madras High Court · AIR 1930 Mad 963 : (1931) ILR (Mad) 92 : (1930) 32 LW 561 : (1930) 59 MLJ 755
Madras Estates Land Act, 1908 — Section 77
High Courts17 Mar 1930
Madura Co. Ltd. Vs P.C. Xavier
Madras High Court · AIR 1931 Mad 115
Railways Act, 1890 — Section 4, 4(d)
High Courts15 Mar 1930Dismissed
Khub Chand and Others Vs Chittar Mal
Allahabad High Court · AIR 1931 All 372
Contract Act, 1872 — Section 182Contract Act, 1872 — Section 182Contract Act, 1872 — Section 182