High Courts31 Mar 1930Dismissed
Bhaishankar Motiram Vs Lakshmi Dyeing Works
Bombay High Court · AIR 1930 Bom 449 : (1930) 32 BOMLR 1031 : 129 Ind. Cas. 588
Contract Act, 1872 — Section 264
JUDGMENT DATABASE
Search 12,31,467 Indian judgments.
12,31,467 judgments in All Courts · page 58,966 of 61,574
High Courts31 Mar 1930
Ram Das and Others Vs Debu and Others
Allahabad High Court · AIR 1930 All 610
Transfer of Property Act, 1882 — Section 53
High Courts30 Mar 1930
Emperor Vs Bechardas Narotamdas Munshi
Bombay High Court · (1930) 32 BOMLR 768
Bombay City Municipalities Act, 1925 — Section 123(7)Bombay District Municipal Act, 1901 — Section 96(5)
High Courts29 Mar 1930Dismissed
Mahabir Prasad and Others Vs Mahesh Prasad and Another
Allahabad High Court · AIR 1930 All 856
Bundelkhand Land Alienation Act, 1903 — Section 10, 23General Clauses Act, 1897 — Section 28
High Courts29 Mar 1930Allowed
Ram Ugrah Rai and Others Vs Ram Sama Rai and Another
Allahabad High Court · AIR 1931 All 211(1)
High Courts28 Mar 1930
Joy Chandra Roy and Others Vs Satis Chandra Roy
Calcutta High Court · AIR 1930 Cal 762 : 129 Ind. Cas. 419
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts28 Mar 1930
Superintendent and Remembrancer of Legal Affairs Vs Benozir Ahmad
Calcutta High Court · AIR 1930 Cal 716
Penal Code, 1860 (IPC) — Section 120B, 304, 34, 395
High Courts28 Mar 1930Dismissed
Durga Charan Debnath and Others Vs Ganga Dhar Debnath and Others
Calcutta High Court · (1930) 03 CAL CK 0029
High Courts28 Mar 1930
Sailesh Chandra Sarkar Vs Bireswar Chatterjee
Calcutta High Court · AIR 1930 Cal 559
Bengal Tenancy Act, 1885 — Section 147A, 29
High Courts28 Mar 1930
Rajani Kanta Sutradhar Vs Surendra Mohan Ray and Others
Calcutta High Court · AIR 1930 Cal 761 : 129 Ind. Cas. 776
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72(2)
High Courts28 Mar 1930Dismissed
Chhaganbhai Ichhabhai Patel Vs Tulshibhai Lallu Patel
Bombay High Court · AIR 1930 Bom 448 : (1930) 32 BOMLR 930
Dekkhan Agriculturists Relief Act, 1879 — Section 10A
High Courts28 Mar 1930
R.M. Vora Vs The Japan Cotton Trading Co. Ltd.
Bombay High Court · (1930) 32 BOMLR 1343
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 4, Order 33 Rule 6Limitation Act, 1908 — Section 3
High Courts28 Mar 1930
Nagar Mull and Others Vs Benares Bank Ltd.
Patna High Court · AIR 1931 Patna 58
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts28 Mar 1930Dismissed
Mohammad Khan Vs Mt. Nasiban and Others
Allahabad High Court · AIR 1930 All 592
High Courts28 Mar 1930Partly Allowed
Sheopujan Rai Vs Bishnath Rai and Others
Allahabad High Court · (1930) 03 AHC CK 0040
High Courts28 Mar 1930Dismissed
Har Saran Das Vs Harbans Singh and Others
Allahabad High Court · AIR 1930 All 655
Uttar Pradesh Land Revenue Act, 1901 — Section 4(12)(a)
High Courts28 Mar 1930
Hazari Singh Vs Jhunna Singh and Others
Allahabad High Court · (1930) 03 AHC CK 0014
High Courts28 Mar 1930
Palani Goundan Vs Krishnappa Goundan and Others
Madras High Court · AIR 1930 Mad 929 : 129 Ind. Cas. 37 : (1930) 32 LW 283 : (1930) 59 MLJ 319
High Courts28 Mar 1930
T.R. Appasami Ayyangar Vs Narayanaswami Iyer and Others
Madras High Court · AIR 1930 Mad 945 : 129 Ind. Cas. 51