High Courts15 Apr 1930
In Re: P.D. Shamdasani (No. 2)
Bombay High Court · AIR 1930 Bom 480 : (1930) 32 BOMLR 1128 : 129 Ind. Cas. 399
Criminal Procedure Code, 1898 (CrPC) — Section 526
JUDGMENT DATABASE
Search 12,31,511 Indian judgments.
12,31,511 judgments in All Courts · page 58,964 of 61,576
High Courts15 Apr 1930Dismissed
Krishna Gopal Sharma Vs Emperor
Allahabad High Court · AIR 1930 All 836
Penal Code, 1860 (IPC) — Section 124A
High Courts15 Apr 1930Dismissed
Ishri Prasad Vs Munna Lal
Allahabad High Court · AIR 1930 All 619
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Apr 1930Dismissed
Ishri Prasad Misir Vs Ram Krishan Das
Allahabad High Court · AIR 1930 All 620
High Courts15 Apr 1930
(Hafiz) Allah Bakhsh Vs Hamid Khan
Allahabad High Court · (1930) 04 AHC CK 0006
High Courts15 Apr 1930
(Babu) Upendra Nath Basu Vs Kali Charan Mitra and Others
Allahabad High Court · (1930) 04 AHC CK 0003
High Courts15 Apr 1930
Pilla Ramaswami Vs President, Taluk Board
Madras High Court · (1930) ILR (Mad) 878 : 126 Ind. Cas. 490 : (1930) 32 LW 269
High Courts15 Apr 1930
Pilla Ramaswami Vs President, Taluq Board
Madras High Court · AIR 1930 Mad 766 : (1930) 59 MLJ 346
Madras Local Boards Act, 1884 — Section 164(1)
High Courts15 Apr 1930
Polur Reddi Vs Munusami Reddi and Others
Madras High Court · AIR 1930 Mad 765 : (1931) ILR (Mad) 16 : (1930) 32 LW 381 : (1930) 59 MLJ 308
Criminal Procedure Code, 1898 (CrPC) — Section 346(2)Penal Code, 1860 (IPC) — Section 148
High Courts14 Apr 1930
Mohamed Kassim Rowther Vs Commissioner of Income Tax
Madras High Court · AIR 1930 Mad 763 : 126 Ind. Cas. 595
High Courts14 Apr 1930Dismissed
Bhikubai Chunilal Ambaidas Vs Manilal Bhagchand Raychand
Bombay High Court · AIR 1930 Bom 517 : (1930) 32 BOMLR 1217 : (1930) ILR (Bom) 780
High Courts14 Apr 1930
Kisangopal Ganeriwala Vs Ram Lal
Patna High Court · AIR 1930 Patna 389
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Small Cause Courts Act, 1887 — Section 25
High Courts14 Apr 1930Dismissed
Niranjan Singh Vs Mahabir Singh and Others
Allahabad High Court · AIR 1930 All 845
High Courts14 Apr 1930Dismissed
Chhotay and Others Vs Emperor
Allahabad High Court · AIR 1930 All 596
High Courts14 Apr 1930
K.P. Muhammad Kasim Rowther Vs The Commissioner of Income Tax
Madras High Court · (1930) 32 LW 165 : (1930) 59 MLJ 220
Income Tax Act, 1961 — Section 23(4)
High Courts11 Apr 1930
Ashgar Ali and Others Vs Secy. of State and Others
Calcutta High Court · AIR 1930 Cal 764 : 129 Ind. Cas. 416
Bengal Alluvion and Diluvion Regulations, 1825 — Section 4
High Courts11 Apr 1930
Raja Reshee Case Law Vs Satish Chandra Pal
Calcutta High Court · AIR 1931 Cal 397
High Courts11 Apr 1930
In Re Adarji Mancherji Dalal
Bombay High Court · (1931) 33 BOMLR 576 : (1931) ILR (Bom) 795
Succession Act, 1925 — Section 250Trusts Act, 1882 — Section 88
High Courts11 Apr 1930Allowed
Nina Dalal Vs Merwanji Pheeozshaw Dalal
Bombay High Court · (1930) 32 BOMLR 1046 : (1930) ILR (Bom) 877
Divorce Act, 1869 — Section 32