High Courts29 Apr 1930Disposed Of
Emperor Vs Prem Narain
Allahabad High Court · (1930) 04 AHC CK 0037
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,962 of 61,576
High Courts29 Apr 1930Dismissed
In Re: A Vakil of Beawar
Allahabad High Court · AIR 1930 All 887
Bar Councils Act, 1926 — Section 9
High Courts29 Apr 1930
K.T. Muthuveerappa Pillai Vs The Revenue Divisional Officer
Madras High Court · 129 Ind. Cas. 681 : (1930) 32 LW 893 : (1930) 59 MLJ 682
Land Acquisition Act, 1894 — Section 27(3)
High Courts28 Apr 1930
In Re: Court-fee Act and Kalipada Mukharjee
Calcutta High Court · AIR 1930 Cal 686
Civil Procedure Code, 1908 (CPC) — Section 24Court Fees Act, 1870 — Section 5
High Courts28 Apr 1930
Prem Lall Sein Vs Radha Bullav Kankra
Calcutta High Court · AIR 1931 Cal 140
Negotiable Instruments Act, 1881 (NI) — Section 79, 80
High Courts28 Apr 1930
Chamru Saha Vs Kanak Singh Mundu
Patna High Court · AIR 1931 Patna 136
Chotanagpur Tenancy Act, 1908 — Section 240, 7Civil Procedure Code, 1908 (CPC) — Section 47
High Courts28 Apr 1930
Krishnaswami Mudaliar Vs Manikka Mudali
Madras High Court · AIR 1931 Mad 268
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts28 Apr 1930
Unnamalai Ammal Vs Gopalaswami Chetti and Others
Madras High Court · AIR 1931 Mad 199 : (1931) ILR (Mad) 59 : 129 Ind. Cas. 655 : (1931) 34 LW 601 : (1931) 60 MLJ 69
Transfer of Property Act, 1882 — Section 81
High Courts25 Apr 1930
Krishna Pati and Brundaban Pati Vs Emperor
Patna High Court · AIR 1930 Patna 520
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 352
High Courts25 Apr 1930
(Thakur) Naunit Prayaji Vs Bandhu Mahton and Others
Patna High Court · AIR 1930 Patna 414
Bengal Tenancy Act, 1885 — Section 150
High Courts25 Apr 1930Allowed
Badri Prasad Vs Emperor
Allahabad High Court · AIR 1930 All 752
Legal Practitioners (Amendment) Act — Section 36
High Courts25 Apr 1930Allowed
Kapoor Chand Jain Vs Emperor
Allahabad High Court · (1930) 04 AHC CK 0035
High Courts25 Apr 1930Disposed Of
Jadu Nandan Ram Vs Parsotam Ginning Co. Ltd.
Allahabad High Court · (1930) 04 AHC CK 0023
High Courts25 Apr 1930Allowed
Badri Prasad Vs District Judge of Agra
Allahabad High Court · (1930) ILR (All) 939
Legal Practitioners (Amendment) Act — Section 36
High Courts25 Apr 1930
The Chairman, Municipal Council Vs S. Vasudeva Kamath
Madras High Court · AIR 1931 Mad 228 : 129 Ind. Cas. 635 : (1930) 32 LW 754 : (1930) 59 MLJ 479
High Courts24 Apr 1930
Gobind Chandra Das and Others Vs Hayagriba Upadhaya and Others
Patna High Court · AIR 1932 Patna 162
High Courts24 Apr 1930
Lakhan Choudhry Vs Bacha Lal Singh
Patna High Court · AIR 1930 Patna 451
Bengal Tenancy Act, 1885 — Section 157
High Courts24 Apr 1930
Jokhiram Surajmal Vs Chothmal Bhagirath
Patna High Court · AIR 1931 Patna 70
Bankruptcy Act, 1914 — Section 29
High Courts24 Apr 1930Allowed
Hanuman Singh Vs Ram Lakhan and Others
Allahabad High Court · AIR 1930 All 646