High Courts09 May 1930
Purna Chandra Dutta and Others Vs Sheikh Dhalu
Calcutta High Court · AIR 1930 Cal 721a : 129 Ind. Cas. 561
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 120B, 209
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,960 of 61,576
High Courts09 May 1930Allowed
Aidal Singh and Others Vs Khazan Singh and Others
Allahabad High Court · AIR 1930 All 727
Civil Procedure Code, 1908 (CPC) — Section 11, 60
High Courts09 May 1930
Ram Sukh Pandey Vs Pirthi Singh and Others
Allahabad High Court · AIR 1931 All 47
High Courts09 May 1930
Ram Narain-Kishun Dayal Vs Ram Prasad and Others
Allahabad High Court · (1930) 05 AHC CK 0008
High Courts08 May 1930
Sashi Kumar Bhowmik and Another Vs Kamini Kumar Bhowmik
Calcutta High Court · AIR 1931 Cal 576
Estates Partition Act, 1897 — Section 81
High Courts08 May 1930Allowed
Niharbala Debi Vs Shashadhar Ray Chaudhuri
Calcutta High Court · (1930) 05 CAL CK 0024
High Courts08 May 1930
Suba Singh Vs Kamahshya Narayan Singh
Patna High Court · AIR 1931 Patna 21
Limitation Act, 1963 — Section 28
High Courts08 May 1930
Ali Husain and Others Vs Mohammad Nazir Ali and Another
Allahabad High Court · AIR 1930 All 826
Contract Act, 1872 — Section 23
High Courts08 May 1930
Qazi Shamim Ahmad and Others Vs Sheikh Hesamul Haq and Others
Allahabad High Court · AIR 1931 All 193
Transfer of Property Act, 1882 — Section 41
High Courts07 May 1930
Nagendra Nath Chakravarty and Another Vs Emperor
Calcutta High Court · AIR 1930 Cal 578
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts07 May 1930
Ramji Ahir Vs Emperor
Patna High Court · AIR 1930 Patna 387
Criminal Procedure Code, 1898 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 332
High Courts07 May 1930Allowed
Mathura Das and Others Vs Secy. of State and Another
Allahabad High Court · AIR 1930 All 848
High Courts07 May 1930Allowed
Dwarka Prasad and Others Vs Mahadeo Prasad and Others
Allahabad High Court · (1930) 05 AHC CK 0035
High Courts07 May 1930Dismissed
Mohammad Sadiq Vs Altaf Husain and Others
Allahabad High Court · AIR 1930 All 647
High Courts06 May 1930
Harnandan Singh Vs Basudeo Narayan and Others
Patna High Court · AIR 1930 Patna 479
Registration Act, 1908 — Section 17(2)(v)
High Courts06 May 1930
Ram Lal Mahton Vs Musammat Bibi Rokaiyi
Patna High Court · AIR 1930 Patna 599 : 128 Ind. Cas. 797
Bengal Tenancy Act, 1885 — Section 31, 32, 50(2)
High Courts06 May 1930
Dhori Ahir and Others Vs Parmeshor Missir and Others
Patna High Court · AIR 1930 Patna 406
Bengal Tenancy Act, 1885 — Section 37
High Courts06 May 1930
Jairam Mahaton and Others Vs Lokenath Mahton
Patna High Court · AIR 1930 Patna 405
Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 19, 21