High Courts17 May 1930Dismissed
Emperor Vs Radha Raman Mittra
Allahabad High Court · (1930) 05 AHC CK 0023
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,958 of 61,576
High Courts16 May 1930
Satis Chandra Mallik and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 705 : 129 Ind. Cas. 110
Criminal Procedure Code, 1898 (CrPC) — Section 145, 476
High Courts16 May 1930
Haridas Premji Vs Commissioner of Income Tax
Calcutta High Court · AIR 1932 Cal 409
Income Tax Act, 1961 — Section 2(14)
High Courts16 May 1930
Tura Sardar Vs Emperor
Calcutta High Court · AIR 1930 Cal 710 : 129 Ind. Cas. 101
Penal Code, 1860 (IPC) — Section 109
High Courts16 May 1930
Chairman of Municipal Commissioners of Dacca Vs Mt. Hemangini Dasya and Another
Calcutta High Court · AIR 1931 Cal 129
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts16 May 1930
Raghunathdas Sewlal Vs Commissioner of Income Tax, Bengal Referring Officer
Calcutta High Court · AIR 1932 Cal 411
Income Tax Act, 1961 — Section 66(3)
High Courts16 May 1930
Prafulla Chandra Kharghoria Vs Emperor
Calcutta High Court · AIR 1931 Cal 8 : 129 Ind. Cas. 356
Criminal Procedure Code, 1898 (CrPC) — Section 234
High Courts16 May 1930
Lalit Kishore Mitra Vs Commissioner of Income Tax
Patna High Court · AIR 1932 Patna 166
Income Tax Act, 1961 — Section 22(2), 23(4), 27
High Courts16 May 1930Dismissed
Nathan Lal and Others Vs Durga Das
Allahabad High Court · AIR 1931 All 62 : (1930) ILR (All) 985
Agra Tenancy Act, 1926 — Section 102Transfer of Property Act, 1882 — Section 100
High Courts16 May 1930Disposed Of
Nathu Ram Vs Ganga Bux
Allahabad High Court · AIR 1930 All 815
Limitation Act, 1963 — Section 5
High Courts16 May 1930Dismissed
Rama Shankar and Another Vs Janki Prasad
Allahabad High Court · AIR 1931 All 28
Limitation Act, 1963 — Section 5
High Courts16 May 1930
Mahomed Raza Ahmad and Another Vs Zahoor Ahmad and Others
Allahabad High Court · AIR 1930 All 858 : (1930) ILR (All) 979
Limitation Act, 1963 — Section 28
High Courts15 May 1930
Emperor Vs Yar Muhammad
Calcutta High Court · AIR 1931 Cal 448
Penal Code, 1860 (IPC) — Section 189, 189, 442, 99
High Courts15 May 1930
Akhla Kulla Chaudury and Another Vs Emperor
Calcutta High Court · AIR 1930 Cal 671
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 211
High Courts15 May 1930Dismissed
Bengal Nagpur Railway Company Ltd. Vs Hukum Chand Hardat Rai
Patna High Court · (1930) 05 PAT CK 0002
High Courts15 May 1930
Sada Sheo and Others Vs Mt. Ram Peary and Others
Allahabad High Court · AIR 1931 All 29
North Western Provinces Revenue Act, 1873 — Section 241(f)
High Courts15 May 1930
Prahlad Singh and Another Vs Barumal
Allahabad High Court · AIR 1931 All 18 : (1930) ILR (All) 970
High Courts14 May 1930
Emperor Vs Sashi Kanta De
Calcutta High Court · AIR 1930 Cal 754a
Criminal Procedure Code, 1898 (CrPC) — Section 374