High Courts23 May 1930Allowed
Wali Mohammad Vs Ganpat and Another
Allahabad High Court · AIR 1931 All 243 : (1930) ILR (All) 1014
Contract Act, 1872 — Section 129
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,957 of 61,576
High Courts23 May 1930Dismissed
Kallan Vs Nanhe
Allahabad High Court · AIR 1930 All 701
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 May 1930
Surendra Kumar Sen Chaudhury and Others Vs Chandratara Nath and Others
Calcutta High Court · AIR 1931 Cal 135
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts22 May 1930
Meher Sardar and Another Vs Emperor
Calcutta High Court · AIR 1930 Cal 577a
Forest Act, 1927 — Section 59
High Courts22 May 1930Dismissed
Balmakund Vs Emperor
Allahabad High Court · AIR 1931 All 1 : (1930) ILR (All) 1011 : 129 Ind. Cas. 258
High Courts21 May 1930
Cherag Ali Sarkar and Another Vs Nawab Khaje Habibulla and Others
Calcutta High Court · AIR 1931 Cal 782
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts21 May 1930
Mulraj Dhir Vs Emperor
Patna High Court · AIR 1930 Patna 507
Penal Code, 1860 (IPC) — Section 287
High Courts21 May 1930
Sankatha Misir Vs Bishwanath and Others
Allahabad High Court · (1930) 05 AHC CK 0002
High Courts20 May 1930
Rajendra Nath Chandra and Another Vs Dinu Prodhan and Others
Calcutta High Court · AIR 1930 Cal 738
Transfer of Property Act, 1882 — Section 60, 62
High Courts20 May 1930
Satish Chandra Sen Vs Krishna Kumar Das and Others
Calcutta High Court · AIR 1931 Cal 2
Criminal Procedure Code, 1898 (CrPC) — Section 139A
High Courts20 May 1930
Sheo Narayan Pathak and Others Vs Lalman Pathak
Patna High Court · AIR 1931 Patna 404
High Courts20 May 1930Disposed Of
Imamuddin Vs Mohd. Raisul Islam Hashmi and Another
Allahabad High Court · (1930) 05 AHC CK 0046
High Courts20 May 1930
Gobindji and Others Vs Lallamul Hardeo Das and Others
Allahabad High Court · AIR 1930 All 767
High Courts20 May 1930
Mani Ram Misra Vs Purshotam Lal and Another
Allahabad High Court · AIR 1930 All 732 : (1930) ILR (All) 1001
Contract Act, 1872 — Section 17, 23
High Courts19 May 1930
Rash Behary Ray and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 639 : 129 Ind. Cas. 111
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2, 115
High Courts19 May 1930
Mahomed Boyetulla Vs Emperor
Calcutta High Court · AIR 1931 Cal 3
Bengal Excise Act, 1909 — Section 46Penal Code, 1860 (IPC) — Section 109
High Courts19 May 1930Dismissed
Mohammad Ibrahim Riza Malak Vs The Commissioner of Income Tax
Bombay High Court · (1930) 32 BOMLR 1538
Income Tax Act, 1922 — Section 4(3)(i)
High Courts19 May 1930
Kailash Missir Vs Emperor
Patna High Court · AIR 1931 Patna 105
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 83
Privy Council19 May 1930
Maulana Mohammad Ibrahim Riza Malak Vs Commissioner of Income tax, Nagpur
Privy Council · (1930) AIR(PC) 226
High Courts19 May 1930Dismissed
Hasan Ali Vs Waliullah and Another
Allahabad High Court · AIR 1930 All 730 : (1930) ILR (All) 997
Contract Act, 1872 — Section 129, 131