High Courts05 Jun 1930
Narain Prasad and Others Vs Narain Singh and Others
Allahabad High Court · (1930) ILR (All) 1037 : 131 Ind. Cas. 599
Specific Relief Act, 1877 — Section 21
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,955 of 61,576
High Courts04 Jun 1930
Benode Lal Chakravarty and Others Vs Secy. of State
Calcutta High Court · AIR 1931 Cal 239
Evidence Act, 1872 — Section 11, 40, 43
High Courts04 Jun 1930Dismissed
Ram Charan alias Ram Das Vs Bhairon and Others
Allahabad High Court · (1930) 06 AHC CK 0023
High Courts04 Jun 1930Dismissed
Kesho Ram Vs Chunni Singh and Another
Allahabad High Court · (1930) 06 AHC CK 0016
High Courts04 Jun 1930Allowed
Ajodhia and Others Vs Bishambhar Nath and Others
Allahabad High Court · AIR 1930 All 784
High Courts04 Jun 1930Dismissed
Ram Charan Vs Bhairon and Others
Allahabad High Court · (1930) 06 AHC CK 0014
High Courts04 Jun 1930
Bansi Dhar Vs Mt. Bitola and Others
Allahabad High Court · (1930) 06 AHC CK 0008
High Courts02 Jun 1930
Mt. Lila Kuer Vs Mir Ali Karim
Patna High Court · AIR 1931 Patna 267
Bengal Tenancy Act, 1885 — Section 163Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 113
High Courts02 Jun 1930Dismissed
Damodar Prasad Vs Hardeo Prasad
Allahabad High Court · (1930) 06 AHC CK 0027
High Courts02 Jun 1930Dismissed
Damodar Pershad Vs Hardeo Pershad
Allahabad High Court · (1930) 06 AHC CK 0022
High Courts30 May 1930
Sunitabala Debi Vs Manindra Chandra Roy Chowdhury
Bombay High Court · (1930) 32 BOMLR 1553
High Courts30 May 1930
Balaramdas Dakna Vs Umesh Mandal
Calcutta High Court · AIR 1931 Cal 517
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 144(2)
High Courts30 May 1930
Kishorimohan Pramanik Vs Krishnabihari Basak
Calcutta High Court · AIR 1931 Cal 527
Criminal Procedure Code, 1898 (CrPC) — Section 139A, 540
High Courts30 May 1930
Official Trustee of Bengal Vs G.A. Arratoon
Calcutta High Court · AIR 1931 Cal 518
High Courts30 May 1930
Raghunandan Prasad Singh and Another Vs Ghananand Singh
Patna High Court · AIR 1930 Patna 521
High Courts30 May 1930Dismissed
Sabha Ram and Others Vs Kishan Singh
Allahabad High Court · AIR 1931 All 112 : (1930) ILR (All) 1027
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts29 May 1930
E.I. Ry. Co. Vs Saniram Jitmal
Calcutta High Court · AIR 1931 Cal 306
Railways Act, 1890 — Section 140, 77
High Courts29 May 1930
Superintendent and Remembrancer of Legal Affairs Vs Khagendra Nath Das Gupta
Calcutta High Court · AIR 1930 Cal 759 : 129 Ind. Cas. 366
Penal Code, 1860 (IPC) — Section 124A
High Courts29 May 1930
Kanai Lal Marwari Vs Babulal Munchi and Another
Patna High Court · AIR 1930 Patna 604
Contract Act, 1872 — Section 25(3)Limitation Act, 1963 — Section 19