High Courts13 Jun 1930
Emperor Vs Gulabmiya Dagumiya
Bombay High Court · (1930) 32 BOMLR 1134
Bombay Co-operative Societies Act, 1925 — Section 47Criminal Procedure Code, 1898 (CrPC) — Section 197
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,954 of 61,576
High Courts13 Jun 1930
Emperor Vs Mana Gendal
Bombay High Court · (1930) 32 BOMLR 1143
Penal Code, 1860 (IPC) — Section 304
High Courts13 Jun 1930
Sonaram Mahton and Another Vs Emperor
Patna High Court · AIR 1931 Patna 145
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 201, 302
High Courts13 Jun 1930Dismissed
Mithai and Others Vs Hasan Ali and Others
Allahabad High Court · AIR 1930 All 863 : 128 Ind. Cas. 827
High Courts13 Jun 1930
Mt. Imtiaz Begam Vs Abdul Karim Khan and Others
Allahabad High Court · (1930) 06 AHC CK 0004
High Courts12 Jun 1930
F.A. Shihan and Others Vs Abdul Alim Abed and Others
Calcutta High Court · AIR 1930 Cal 787
Specific Relief Act, 1877 — Section 42
High Courts12 Jun 1930
Girish Chandra Dutt and Others Vs Girish Chandra Mali and Another
Calcutta High Court · AIR 1932 Cal 6
Bengal Tenancy Act, 1885 — Section 102, 49, 66Court Fees Act, 1870 — Section 7(11)
High Courts12 Jun 1930
Rajniti Prasad Singh and Others Vs Tokil Narain Puri and Others
Patna High Court · AIR 1931 Patna 332
High Courts12 Jun 1930Dismissed
Dwarka Vs Ram Jatan and Another
Allahabad High Court · (1930) 06 AHC CK 0028
High Courts12 Jun 1930Dismissed
Madan Lal Vs Chiddu and Others
Allahabad High Court · (1930) 06 AHC CK 0017
High Courts11 Jun 1930
Afiruddin and Others Vs Joy Chandra Naha and Others
Calcutta High Court · AIR 1930 Cal 703 : 129 Ind. Cas. 108
Transfer of Property Act, 1882 — Section 68
High Courts11 Jun 1930
Nafar Chandra Pal Choudhury Vs Bhiku Sheikh and Others
Calcutta High Court · AIR 1931 Cal 550
Bengal Tenancy Act, 1885 — Section 115C, 180A
High Courts11 Jun 1930
Raj Nandan Missir and Another Vs Cheddi Thakur
Patna High Court · AIR 1932 Patna 185
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts11 Jun 1930
Rup Narain Kurmi and Others Vs Emperor
Patna High Court · AIR 1931 Patna 172
Penal Code, 1860 (IPC) — Section 201, 302
High Courts07 Jun 1930
Commercial Union Assurance Co. Vs Binjraj Johurmull and Others
Calcutta High Court · AIR 1931 Cal 285
High Courts05 Jun 1930
Rafatulla Pramanik Vs Rajek Sardar and Another
Calcutta High Court · AIR 1930 Cal 646
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 379
High Courts05 Jun 1930Allowed
Sewa Ram Vs Hoti Lal and Another
Allahabad High Court · (1930) 06 AHC CK 0026
High Courts05 Jun 1930
Narain Pershad and Others Vs Narain Singh and Others
Allahabad High Court · AIR 1931 All 40
Specific Relief Act, 1877 — Section 21ATransfer of Property Act, 1882 — Section 74