High Courts24 Jun 1930Dismissed
Mukhal Singh Vs Kishuni Singh
Bombay High Court · (1930) 32 BOMLR 1576
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,952 of 61,576
High Courts24 Jun 1930
Panchanan Sarkar Vs Emperor
Calcutta High Court · AIR 1930 Cal 666 : 129 Ind. Cas. 182
Criminal Procedure Code, 1898 (CrPC) — Section 208, 347, 350
High Courts24 Jun 1930
Engineering Supplies Ltd. Vs Dhandhania and Co.
Calcutta High Court · AIR 1931 Cal 659
Civil Procedure Code, 1908 (CPC) — Section 17
Privy Council24 Jun 1930
Mukhlal Singh and another Vs Kishuni Singh and others
Privy Council · (1931) AIR(PC) 22
High Courts24 Jun 1930Allowed
(Kuerani) Mt. Dan Kuer Vs Ewaz Singh
Allahabad High Court · AIR 1931 All 28(1) : (1931) ILR (All) 62
Agra Tenancy Act, 1926 — Section 271
High Courts24 Jun 1930Disposed Of
Khalilur Rahman Khan Vs Collector of Etah
Allahabad High Court · (1930) 06 AHC CK 0013
High Courts24 Jun 1930Dismissed
Moti Lal Ramchandar Vs Durga Prasad
Allahabad High Court · (1930) 06 AHC CK 0009
High Courts23 Jun 1930
Gireeshchandra Bhattacharjya Vs Rabeendranath Das
Calcutta High Court · AIR 1935 Cal 17
High Courts23 Jun 1930
Ramchandra Sau Vs Kailashchandra Patra
Calcutta High Court · AIR 1931 Cal 667
Evidence Act, 1872 — Section 58
High Courts20 Jun 1930Dismissed
Moti Lal Manucha Vs The Unao Commercial Bank
Bombay High Court · (1930) 32 BOMLR 1571
High Courts20 Jun 1930
Narayandas Burman and Others Vs Shiromoni Gurdwara Prabandhak Committee and Others
Calcutta High Court · AIR 1931 Cal 281
High Courts20 Jun 1930
J.C. Mukerjea Vs Karnani Industrial Bank Limited
Calcutta High Court · AIR 1930 Cal 770
Specific Relief Act, 1877 — Section 45
High Courts20 Jun 1930
Rajendra Kumar and Others Vs Rajendra Nath and Others
Calcutta High Court · AIR 1932 Cal 313 : 137 Ind. Cas. 294
Privy Council20 Jun 1930
Moti Lal Manucha Vs Unao Commercial Bank Ltd., Cownpore and another
Privy Council · (1930) AIR(PC) 238
High Courts19 Jun 1930Dismissed
Narayanaswami Ayyar Vs Rama Ayyar
Bombay High Court · (1930) 32 BOMLR 1564
High Courts19 Jun 1930
Aditya Kumar Bhattachrjee Vs Abinash Chandra Mukhopadhya and Others
Calcutta High Court · AIR 1931 Cal 323
Civil Procedure Code, 1908 (CPC) — Section 2Limitation Act, 1963 — Section 5
High Courts19 Jun 1930
Baidyanath Sein Vs Rajendranath Sein and Others
Calcutta High Court · AIR 1930 Cal 803
High Courts19 Jun 1930
Baidyanath Sein Vs Rajendra Nath Sein and Others
Calcutta High Court · 129 Ind. Cas. 879
High Courts19 Jun 1930
Ganu Dadu Jadhav and Others Vs R.R. Panditrao
Bombay High Court · 128 Ind. Cas. 899
High Courts19 Jun 1930
Joti Prasad and Another Vs Hardwari Mal and Another
Allahabad High Court · AIR 1932 All 128 : (1931) ILR (All) 54 : 137 Ind. Cas. 334
Civil Procedure Code, 1908 (CPC) — Section 34