High Courts30 Jun 1930
Gurulingappa Shivappa Masali Vs Somanna Shiddappa
Bombay High Court · AIR 1930 Bom 506 : (1930) 32 BOMLR 1246 : (1931) ILR (Bom) 94
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,951 of 61,576
High Courts27 Jun 1930Dismissed
Basangauda Shiddangauda Chikangoudar Vs The Secretary of State for India in Council
Bombay High Court · (1930) 32 BOMLR 1370
Bombay Revenue Jurisdiction Act, 1876 — Section 4(a)
High Courts27 Jun 1930Dismissed
Haji Ahmed Karim Vs Maruti Ravji Bhongle
Bombay High Court · (1931) ILR (Bom) 97
High Courts27 Jun 1930Dismissed
Ram Protap Chamaria Vs Secretary of State for India in Council
Bombay High Court · (1930) 32 BOMLR 1586
High Courts27 Jun 1930Dismissed
Narayan Raghunath Kulkarni Vs Krishnaji Govind Kulkarni
Bombay High Court · AIR 1930 Bom 534 : (1930) 32 BOMLR 1249 : (1931) ILR (Bom) 42
Bombay Watan Act, 1886 — Section 5(1)(a)
High Courts27 Jun 1930Dismissed
Mallappa Ningappa Meti Vs Tipava Gudadappa Meti
Bombay High Court · AIR 1930 Bom 539 : (1930) 32 BOMLR 1289
High Courts27 Jun 1930
Ramlakhan Singh Vs Gog Singh
Patna High Court · AIR 1931 Patna 219
Evidence Act, 1872 — Section 114
Privy Council27 Jun 1930
Rai Ram Pratap Chamaria Bahadur and others Vs Secretary of State
Privy Council · (1930) AIR(PC) 283
High Courts27 Jun 1930Disposed Of
The Jaunpur Sugar Factory Limited (In Liquidation) The Official Liquidator Vs Behari and Company and another
Allahabad High Court · (1930) 06 AHC CK 0029
High Courts27 Jun 1930Disposed Off
In Re: Dehra Dun Mussoorie Electric Tramway Co. Ltd.
Allahabad High Court · AIR 1930 All 884 : (1931) ILR (All) 92
Companies Act, 1956 — Section 230
High Courts27 Jun 1930Dismissed
Ram Kinkar Rai and Another Vs Tufani Ahir and Others
Allahabad High Court · (1930) 06 AHC CK 0020
High Courts27 Jun 1930Allowed
Ram Iqbal Rai Vs Telessari Kuari and Another
Allahabad High Court · (1930) 06 AHC CK 0011
High Courts26 Jun 1930Allowed
Rajendra Prasad Boso Vs Gopal Prasad Sen
Bombay High Court · (1930) 32 BOMLR 1588
High Courts26 Jun 1930Dismissed
Karalicharan Sarma Vs Apurbakrishna Bajpeyi
Calcutta High Court · (1930) 06 CAL CK 0019
High Courts26 Jun 1930
Mahanth Kashi Das Vs Krishna Gopal Singh
Patna High Court · AIR 1930 Patna 592 : 128 Ind. Cas. 790a
High Courts25 Jun 1930
Haimabati Mitra Vs Kunja Mohan Das
Calcutta High Court · AIR 1931 Cal 713
Limitation Act, 1963 — Article 178
High Courts25 Jun 1930
Durga Prasad Sahu Vs Mt. Powdharo Kuer
Patna High Court · AIR 1931 Patna 274
Transfer of Property Act, 1882 — Section 90
High Courts25 Jun 1930
Sital Prasad Vs Ranjit Singh and Others
Allahabad High Court · AIR 1931 All 583 : 136 Ind. Cas. 158
Contract Act, 1872 — Section 107Contract Act, 1872 — Section 107Contract Act, 1872 — Section 107