High Courts15 Nov 1929
Appana Venkatasubba Rao and Others Vs Pipley and Co.
Madras High Court · 125 Ind. Cas. 225
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 58,949 of 61,517
High Courts15 Nov 1929
(Appana) Venkatasubba Rao and Another Vs Ripley and Co. and Others
Madras High Court · AIR 1930 Mad 624
High Courts14 Nov 1929Disposed Of
Saheb Dayal Singh Vs Mahabir Singh and Others
Allahabad High Court · 122 Ind. Cas. 740
High Courts14 Nov 1929Dismissed
Ram Partap Pandey Vs Lalu Pandey and Others
Allahabad High Court · AIR 1930 All 163
High Courts14 Nov 1929Allowed
Mohammad Abdullah Khan Vs Ford and Macdonald Co. Ltd.
Allahabad High Court · (1929) 11 AHC CK 0036
High Courts14 Nov 1929Dismissed
(Saheb) Dayal Singh Vs Mahabir Singh and Others
Allahabad High Court · AIR 1930 All 166
High Courts14 Nov 1929
(Kaluri) Narasimham Vs (Kaluri) Narasinga Rao and Others
Madras High Court · AIR 1930 Mad 707
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 66
High Courts14 Nov 1929
A. Venkatasami Naidu-Plaintiff Vs Agaram Chenga Reddi and Others
Madras High Court · AIR 1930 Mad 621
High Courts14 Nov 1929
Muhammad Naina Maracair and Others Vs Ummanaikani Ammal and Others
Madras High Court · AIR 1930 Mad 593
High Courts13 Nov 1929
Mahammed Ismail Saheb and Another Vs Rasool Bi and Others
Madras High Court · AIR 1930 Mad 567
High Courts13 Nov 1929
Muhammad Ismail Saheb and Another Vs Rasool Bi and Others
Madras High Court · 123 Ind. Cas. 42
High Courts13 Nov 1929
Emperor Vs Dinbandhu Ooriya
Calcutta High Court · AIR 1930 Cal 199
Penal Code, 1860 (IPC) — Section 302, 326
High Courts13 Nov 1929
Nandu Mahton Vs Bholu Mathton and Another
Patna High Court · AIR 1930 Patna 143 : 123 Ind. Cas. 609
High Courts13 Nov 1929
Tirumulu Subbu Chetti Vs Arunachalam Chettiar
Madras High Court · (1930) ILR (Mad) 270 : 124 Ind. Cas. 55
Specific Relief Act, 1877 — Section 23
High Courts13 Nov 1929
Thirumulu Subbu Chetti Vs Arunachalam Chettiar
Madras High Court · AIR 1930 Mad 382 : (1930) 31 LW 371 : (1930) 58 MLJ 420
Specific Relief Act, 1877 — Section 23
High Courts12 Nov 1929Allowed
Muddana Virayya Vs Mudanna Adenna
Bombay High Court · (1930) 32 BOMLR 499
High Courts12 Nov 1929
Emperor Vs Surendra Chandra Das
Patna High Court · AIR 1930 Patna 216
Criminal Procedure Code, 1898 (CrPC) — Section 502, 562Penal Code, 1860 (IPC) — Section 408