High Courts14 Jul 1930
Jadunath Roy and Others Vs Murari Mohan Mullick and Others
Calcutta High Court · AIR 1931 Cal 594
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,948 of 61,576
High Courts14 Jul 1930Disposed Of
Collector of Etah Vs Kishori Lal and Another
Allahabad High Court · (1930) 07 AHC CK 0012
High Courts14 Jul 1930
Konda Reddi and Others Vs Mangala Babanna
Madras High Court · AIR 1930 Mad 854 : (1931) ILR (Mad) 63 : (1930) 32 LW 534 : (1930) 59 MLJ 458
Penal Code, 1860 (IPC) — Section 347, 384
High Courts14 Jul 1930
In Re: Periyaswami Moopan and Another
Madras High Court · (1931) ILR (Mad) 75 : 129 Ind. Cas. 645 : (1930) 32 LW 527 : (1930) 59 MLJ 471
Evidence Act, 1872 — Section 27, 30
High Courts11 Jul 1930Dismissed
Prabhatchandra Deb Sarkar Vs Maheshchandra Barma
Calcutta High Court · (1930) 07 CAL CK 0041
High Courts11 Jul 1930
C.L. Kiernander Vs Benimadhab Khettri
Calcutta High Court · AIR 1931 Cal 763
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 47Transfer of Property Act, 1882 — Section 52
High Courts11 Jul 1930
Probhat Chandra Deb Sarkar Vs Mohesh Chandra Barma and Others
Calcutta High Court · AIR 1931 Cal 157
Limitation Act, 1963 — Section 20
High Courts10 Jul 1930
Maharaja Sasikanta Acharjee Vs Jalil Baksha Munshi and Others
Calcutta High Court · AIR 1931 Cal 779
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 144, 151
High Courts10 Jul 1930Allowed
Panna Lal Vs Bhola Nath and Others
Allahabad High Court · AIR 1930 All 843 : (1931) ILR (All) 152
Civil Procedure Code, 1908 (CPC) — Section 115(c)
High Courts10 Jul 1930
Kashi Nath and Another Vs Official Receiver
Allahabad High Court · (1930) 07 AHC CK 0001
High Courts09 Jul 1930
Shaikh Nabab Ali and Others Vs Emperor
Calcutta High Court · 129 Ind. Cas. 99
Penal Code, 1860 (IPC) — Section 221, 342, 388
High Courts09 Jul 1930
Nababali and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 708
Penal Code, 1860 (IPC) — Section 221, 342, 388
High Courts09 Jul 1930
Amar Ali Vs Farat Ali and Another
Patna High Court · AIR 1931 Patna 20
Bengal Tenancy Act, 1885 — Section 167, 49
High Courts09 Jul 1930
Foodeni Sah Vs Azhar Hussain Khan
Patna High Court · AIR 1931 Patna 325
Transfer of Property Act, 1882 — Section 72
High Courts09 Jul 1930Allowed
Murli Prasad Awasthi and Another Vs Sheo Dat Prasad and Others
Allahabad High Court · AIR 1931 All 625
High Courts09 Jul 1930
Emperor Vs Nanhua Dhimar and Others
Allahabad High Court · AIR 1931 All 54
Criminal Procedure Code, 1898 (CrPC) — Section 182Penal Code, 1860 (IPC) — Section 366
High Courts09 Jul 1930
Nanhua Dhimar and Others Vs Emperor
Allahabad High Court · (1931) ILR (All) 140 : 131 Ind. Cas. 246
Criminal Procedure Code, 1898 (CrPC) — Section 182Penal Code, 1860 (IPC) — Section 366A, 368
High Courts08 Jul 1930
Sitabai Purshottam Vs Emperor
Bombay High Court · AIR 1930 Bom 488 : 129 Ind. Cas. 350
High Courts08 Jul 1930
Emperor Vs Sitabai Purshottam
Bombay High Court · (1930) 32 BOMLR 1140 : 129 Ind. Cas. 591
High Courts08 Jul 1930Dismissed
Haridas Gangadas Vs Ramdas Dharamdas
Bombay High Court · (1930) 32 BOMLR 1381