High Courts07 Feb 1930
Keshav Mahadev Sonalkar Vs Lakshman Narayan Phadnis
Bombay High Court · AIR 1930 Bom 378 : (1930) 32 BOMLR 614
District Municipalities Act — Section 15, 15(f)
JUDGMENT DATABASE
Search 12,30,852 Indian judgments.
12,30,852 judgments in All Courts · page 58,950 of 61,543
High Courts07 Feb 1930
Surjug Singh Vs Deosaran Singh and Another
Patna High Court · 123 Ind. Cas. 395
Negotiable Instruments Act, 1881 (NI) — Section 78, 8, 82
High Courts07 Feb 1930
Bishambar Mahton Vs Emperor
Patna High Court · 128 Ind. Cas. 348
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts07 Feb 1930Dismissed
Gambhir Singh and Another Vs Surendra Singh and Another
Allahabad High Court · AIR 1930 All 455 : (1930) ILR (All) 714 : 129 Ind. Cas. 373
High Courts07 Feb 1930Disposed Of
Khelari and Others Vs Har Prasad and Others
Allahabad High Court · AIR 1930 All 434
High Courts07 Feb 1930Dismissed
Nakched Chaudhari Vs Sukhdeo Chaudhari and Others
Allahabad High Court · (1930) 02 AHC CK 0021
High Courts07 Feb 1930Allowed
Mt. Wahidan Vs Nasir Khan and Another
Allahabad High Court · AIR 1930 All 434(1)
High Courts07 Feb 1930Dismissed
Abdul Rauf Khan Vs Mt. Qamrunnissa and Another
Allahabad High Court · (1930) 02 AHC CK 0013
High Courts07 Feb 1930
Fateh Singh and Another Vs Prithi Singh and Another
Allahabad High Court · AIR 1930 All 426(1)
Transfer of Property Act, 1882 — Section 118
High Courts06 Feb 1930
Ananga Mohan Roy Choudhury Vs Khaje Habibulla
Calcutta High Court · AIR 1931 Cal 673
Bengal Tenancy Act, 1885 — Section 148A
High Courts06 Feb 1930
Jnananjan Niyogi Vs Emperor
Calcutta High Court · AIR 1930 Cal 363
Penal Code, 1860 (IPC) — Section 124A
High Courts06 Feb 1930
Dewal Mahton and Another Vs Emperor
Patna High Court · AIR 1930 Patna 499
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 379
High Courts06 Feb 1930Dismissed
Bismillah Begam and Others Vs Tahsin Ali Khan
Allahabad High Court · (1930) 02 AHC CK 0015
High Courts06 Feb 1930
The Pannaji Devi Chand, a Marwadi Firm and Company, consisting of the following Partners, Punnamchand and Others Vs The Firm of Senaji Kapur Chand
Madras High Court · AIR 1930 Mad 635 : (1930) ILR (Mad) 621 : (1930) 31 LW 675 : (1930) 59 MLJ 859
Limitation Act, 1963 — Section 23
High Courts05 Feb 1930
Jessop and Co. Ltd. Vs District Board of Monghyr
Calcutta High Court · AIR 1931 Cal 423
High Courts05 Feb 1930Dismissed
Havu Ravlu Padti Vs Ganapati Venkatraman Shenvi
Bombay High Court · AIR 1930 Bom 329 : (1930) 32 BOMLR 679
Transfer of Property Act, 1882 — Section 109, 111
High Courts05 Feb 1930
Durga Prasad and Another Vs Sriniwas Sureka and Another
Patna High Court · AIR 1930 Patna 368 : 123 Ind. Cas. 398
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts05 Feb 1930Dismissed
The Benares Bank Limited Vs Ram Prasad and Others
Allahabad High Court · 124 Ind. Cas. 180
Limitation Act, 1908 — Article 36, 95