High Courts17 Jul 1930
Srimati Golnur Bibi Vs Sheikh Abdus Samad and Others
Calcutta High Court · AIR 1931 Cal 211
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,947 of 61,576
High Courts17 Jul 1930
Mohendra Nath Pal Vs Parameswar Maity
Calcutta High Court · AIR 1931 Cal 164
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 20 Rule 2, Order 20 Rule 3
Privy Council17 Jul 1930
Bank of Montreal Vs Dominion Gresham Guarantee and Casualty Co.
Privy Council · (1930) AIR(PC) 278
High Courts16 Jul 1930
Nurmahomed Kadarbhai Vs Emperor
Bombay High Court · AIR 1930 Bom 595 : 129 Ind. Cas. 156
Criminal Procedure Code, 1898 (CrPC) — Section 162, 537
High Courts16 Jul 1930
Gulam Mustaffa Mullick Vs Madanlal
Calcutta High Court · AIR 1931 Cal 167
Presidency Towns Insolvency Act, 1909 — Section 9
High Courts16 Jul 1930
Emperor Vs Nurmahomed Kadarbhai
Bombay High Court · (1930) 32 BOMLR 1279 : (1930) ILR (Bom) 934
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts16 Jul 1930Dismissed
Anant Subrao Nadgir Vs Mahableshwarbhat Gukunathbhat Shindgi
Bombay High Court · (1930) 32 BOMLR 1473 : 129 Ind. Cas. 737
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2, 11, 47
High Courts16 Jul 1930
Sat Parkash and Another Vs Bahal Rai and Another
Allahabad High Court · (1930) 07 AHC CK 0009
High Courts16 Jul 1930
Mohammed Yusuf and Others Vs Abdul Majid
Allahabad High Court · AIR 1931 All 53 : (1931) ILR (All) 148
Criminal Procedure Code, 1898 (CrPC) — Section 107, 436
High Courts15 Jul 1930
Sheikh Abdul Sovan Vs Jitendranath Dutta
Calcutta High Court · AIR 1931 Cal 445
Penal Code, 1860 (IPC) — Section 28, 483, 485, 71
High Courts15 Jul 1930
Surendra Narayan and Others Vs Notan Behary Mondal and Another
Calcutta High Court · 131 Ind. Cas. 856
High Courts15 Jul 1930
Elizabeth Anna Vanqulin and Another Vs Official Trustee of Bengal and Another
Calcutta High Court · AIR 1931 Cal 138
Succession Act, 1925 — Section 118
High Courts15 Jul 1930
Abdul Sovan Vs Ramani Mohan Chatterjee
Calcutta High Court · AIR 1930 Cal 664
Penal Code, 1860 (IPC) — Section 485
High Courts15 Jul 1930
Tugan Mull Vs Ladhu Lal and Others
Patna High Court · AIR 1931 Patna 218
Limitation Act, 1963 — Article 183, 19, 20
High Courts14 Jul 1930
Velchand Ganesh Vs Bhagvandas Bhaichand
Bombay High Court · (1930) 07 BOM CK 0033
Limitation Act, 1963 — Section 19
High Courts14 Jul 1930Dismissed
Annaji Narayan Deshpande Vs Venkatrao Sidrao Deshpande
Bombay High Court · 129 Ind. Cas. 894
Bombay Watan Act, 1886 — Section 5
High Courts14 Jul 1930
Sharatchandra Shee Vs Dwarkanath Shee and Others
Calcutta High Court · AIR 1931 Cal 558
High Courts14 Jul 1930
Dhanapati Daw and Others Vs Babu Ballav Daw
Calcutta High Court · AIR 1931 Cal 244
Bengal Tenancy Act, 1885 — Section 26Succession Act, 1865 — Section 46
High Courts14 Jul 1930
Satyendra Nath Mazumdar Vs Emperor
Calcutta High Court · AIR 1931 Cal 337a
Criminal Procedure Code, 1898 (CrPC) — Section 99APenal Code, 1860 (IPC) — Section 124A
High Courts14 Jul 1930
Satindra Nath Sen and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 18
Criminal Procedure Code, 1898 (CrPC) — Section 110