High Courts28 Jul 1930
In Re: Appaswami Mudali
Madras High Court · (1931) ILR (Mad) 334 : (1930) 59 MLJ 853
Criminal Procedure Code, 1898 (CrPC) — Section 110(f), 117(5)
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High Courts25 Jul 1930Allowed
Irappa Chanapa Arjangi Vs Sidava Tukappa Arjangi
Bombay High Court · (1930) 32 BOMLR 1430
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 8, Order 9 Rule 9
High Courts25 Jul 1930
Selamatulla Chaudhuri Vs Aktarernessa
Calcutta High Court · AIR 1931 Cal 664
Registration Act, 1908 — Section 32, 77
High Courts25 Jul 1930
Emperor Vs Damullya Molla
Calcutta High Court · AIR 1931 Cal 261
Penal Code, 1860 (IPC) — Section 304(2)
High Courts25 Jul 1930
Hafezali Haldar Vs Emperor
Calcutta High Court · AIR 1930 Cal 712 : 129 Ind. Cas. 109
Criminal Procedure Code, 1898 (CrPC) — Section 423(2)Penal Code, 1860 (IPC) — Section 148, 326
High Courts25 Jul 1930Dismissed
Sursingji Dajiraj Thakorsaheb Vs Manilal Vallabhdas Parikh
Bombay High Court · (1930) 32 BOMLR 1679 : 129 Ind. Cas. 881
Bombay Land Revenue Code, 1879 — Section 88Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Jul 1930
Ramdhari Rai Vs Gorakh Rai
Patna High Court · AIR 1931 Patna 236
Bengal Tenancy Act, 1885 — Article 3 Schedule 3, 87Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts25 Jul 1930Dismissed
Muhammad Yunis Khan Vs Muhammad Saleh Khan
Allahabad High Court · AIR 1931 All 106 : (1931) ILR (All) 169
High Courts25 Jul 1930
T.S. Venkatabalagurumurthi Chettiar Vs T.A. Balakrishna Odayar and Others
Madras High Court · AIR 1930 Mad 1009 : (1930) 32 LW 538 : (1931) 60 MLJ 90
High Courts24 Jul 1930
Ohedali Sheik and Another Vs Emperor
Calcutta High Court · AIR 1931 Cal 65 : 129 Ind. Cas. 680
Penal Code, 1860 (IPC) — Section 457
High Courts24 Jul 1930
Maharajadhiraja of Darbhanga Vs Commissioner of Income Tax
Patna High Court · AIR 1931 Patna 223
Privy Council24 Jul 1930
Official Assignee of the Estate of Mahomed and another Vs Cowasji Dinshaw and Bros. and others
Privy Council · (1930) AIR(PC) 290
High Courts24 Jul 1930
T.V. Gopalakrishna Aiyar and Another Vs The Official Receiver of South Malabar at Calicut and Others
Madras High Court · AIR 1930 Mad 998 : (1930) 32 LW 443 : (1930) 59 MLJ 525
Provincial Insolvency Act, 1920 — Section 28(2), 46
High Courts24 Jul 1930
Nataraja Mudaliar Vs Devasigamani Mudaliar
Madras High Court · AIR 1931 Mad 241
Penal Code, 1860 (IPC) — Section 379, 424
High Courts23 Jul 1930
Purna Chandra Sarkar Vs Radharani Dassya and Others
Calcutta High Court · AIR 1931 Cal 175
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts23 Jul 1930
Englishman Ltd. Vs Antonio Anivabene
Calcutta High Court · AIR 1931 Cal 81 : 129 Ind. Cas. 863
High Courts23 Jul 1930
Prayan Prasad and Others Vs Gaya Bank and Trades Association Ltd.
Patna High Court · AIR 1931 Patna 44
Limitation Act, 1963 — Article 112
High Courts23 Jul 1930
Manindra Nath Banerji Vs Ganesh Chandar Chatterji
Patna High Court · AIR 1931 Patna 76
Civil Procedure Code, 1908 (CPC) — Section 60(m)Succession Act, 1925 — Section 119Transfer of Property Act, 1882 — Section 19
High Courts23 Jul 1930
Maharaja Kesho Prasad Singh Vs Ramdhar Rai and Others
Patna High Court · 128 Ind. Cas. 785
Bengal Tenancy Act, 1885 — Section 148