High Courts30 Jul 1930
Moonrumugamkondan Asari Vs Chockalingam Asari
Madras High Court · AIR 1930 Mad 913 : (1931) ILR (Mad) 5 : 129 Ind. Cas. 33 : (1930) 32 LW 449 : (1930) 59 MLJ 629
Provincial Insolvency Act, 1920 — Section 28
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,944 of 61,576
High Courts30 Jul 1930
Thaticherla Pichamma Vs The Official Receiver of Cuddapah and Others
Madras High Court · AIR 1930 Mad 834 : (1931) ILR (Mad) 13 : (1930) 32 LW 454 : (1930) 59 MLJ 686
Provincial Insolvency Act, 1920 — Section 53
High Courts29 Jul 1930
Gopala Kudva and Others Vs Juvappa Kamathi and Another
Madras High Court · AIR 1931 Mad 577 : (1932) 35 LW 400
High Courts29 Jul 1930
Ramaswami Tevar Vs M. Subban and Others
Madras High Court · AIR 1930 Mad 983 : 129 Ind. Cas. 79 : (1930) 32 LW 782
High Courts29 Jul 1930
Shaikh Gafoor Vs Mt. Hemanta Shashi Debya
Calcutta High Court · AIR 1931 Cal 416
Contract Act, 1872 — Section 23Criminal Procedure Code, 1898 (CrPC) — Section 258Penal Code, 1860 (IPC) — Section 379
High Courts29 Jul 1930
Sir Bejoy Chand Mahatab Vs Muhammad Yasin and Others
Calcutta High Court · AIR 1931 Cal 160
High Courts29 Jul 1930
Dabiruddin Vs Krishto Chandra Mukhopadhaya and Others
Calcutta High Court · AIR 1932 Cal 139 : 136 Ind. Cas. 470
Bengal Tenancy Act, 1885 — Section 174, 26F
High Courts29 Jul 1930Dismissed
Kesho Sahu Vs Mt. Muktakiman
Patna High Court · (1930) 07 PAT CK 0001
Privy Council29 Jul 1930
Motilal and others Vs Nanhelal and another
Privy Council · (1930) AIR(PC) 287
High Courts29 Jul 1930Dismissed
Matllob Hasan and Others Vs Mt. Kalawati and Others
Allahabad High Court · (1930) 07 AHC CK 0022
High Courts29 Jul 1930Disposed Of
Kishen Chand Singh Vs Mukan Sarup and Others
Allahabad High Court · AIR 1931 All 91
Agra Tenancy Act, 1926 — Section 273
High Courts28 Jul 1930
Shamji Ghelabhai Vs Jamnadas Meghaji
Bombay High Court · (1931) ILR (Bom) 138
Easements Act, 1882 — Section 20, 22
High Courts28 Jul 1930
Shailendranath Mitra Vs Girijabhushan Mukherji
Calcutta High Court · AIR 1931 Cal 596
Bengal Tenancy Act, 1885 — Section 105, 52Evidence Act, 1872 — Section 90
High Courts28 Jul 1930
Koya Partab Vs Emperor
Bombay High Court · 129 Ind. Cas. 159
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts28 Jul 1930Dismissed
Emperor Vs Koya Partab
Bombay High Court · AIR 1930 Bom 593 : (1930) 32 BOMLR 1286 : (1930) ILR (Bom) 822
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts28 Jul 1930
Saddique and Others Vs Sheikh Mohid and Others
Patna High Court · AIR 1930 Patna 556
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144Penal Code, 1860 (IPC) — Section 323
High Courts28 Jul 1930Allowed
Makund Ram Vs Mt. Ruqaiya Khatun and Another
Allahabad High Court · AIR 1931 All 251
High Courts28 Jul 1930
In Re: Appasamy Mudali
Madras High Court · 128 Ind. Cas. 449 : (1930) 32 LW 743
High Courts28 Jul 1930
In Re: R. Veeraraghavachari
Madras High Court · 129 Ind. Cas. 233 : (1930) 32 LW 435