High Courts07 Aug 1930
Ragho Prosad Gupta Vs Emperor
Patna High Court · AIR 1931 Patna 159
Penal Code, 1860 (IPC) — Section 408
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,942 of 61,576
High Courts07 Aug 1930
Surajmull-Brijlal Vs Commissioner of Income Tax
Patna High Court · AIR 1930 Patna 538
Specific Relief Act, 1877 — Section 45, 50
High Courts06 Aug 1930
Haribux Shroff Vs Dwijendra Mohan Ghosh
Calcutta High Court · AIR 1931 Cal 671
High Courts06 Aug 1930
Nitya Gopal Roy Vs Nani Gopal Karmakar and Others
Calcutta High Court · AIR 1931 Cal 454
Criminal Procedure Code, 1898 (CrPC) — Section 367, 476
High Courts06 Aug 1930
Prabhatranjan Barat Vs Umashankar Chatterji
Calcutta High Court · (1930) 08 CAL CK 0026
High Courts06 Aug 1930
Provat Ranjan Barat and Others Vs Uma Sankar Chatterjee and Others
Calcutta High Court · AIR 1931 Cal 438
Criminal Procedure Code, 1898 (CrPC) — Section 200, 476Penal Code, 1860 (IPC) — Section 471
High Courts06 Aug 1930
Janki Saran Singh and Others Vs Mohammad Ismail and Others
Patna High Court · AIR 1932 Patna 273
Estates Partition Act, 1897 — Section 99Transfer of Property Act, 1882 — Section 68, 68(c)
High Courts06 Aug 1930
Jankisaran Singh and Others Vs Khan Bahadur Syed Muhammad Ismail and Others
Patna High Court · 139 Ind. Cas. 525
Transfer of Property Act, 1882 — Section 68
High Courts06 Aug 1930
Ramaswami Chettiar by next friend S.R.M.S.A. Annamalai Chettiar Vs Roya Kanniappa Mudaliar and Others
Madras High Court · AIR 1930 Mad 987 : (1931) ILR (Mad) 491 : 129 Ind. Cas. 44 : (1930) 32 LW 766 : (1931) 60 MLJ 237
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts06 Aug 1930
Alagammal Vs Sadasiva Padayachi and Others
Madras High Court · AIR 1930 Mad 1017 : 129 Ind. Cas. 47 : (1930) 32 LW 843 : (1931) 60 MLJ 72
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts05 Aug 1930Allowed
The Secretary of State for India Vs The Vacuum Oil Company
Bombay High Court · (1930) 32 BOMLR 1308 : (1931) ILR (Bom) 253
Sea Customs Act, 1878 — Section 29, 30
High Courts05 Aug 1930Allowed
The Calico Printers'' Association Ltd. Vs A.A. Karim and Bros.
Bombay High Court · AIR 1930 Bom 566 : (1930) 32 BOMLR 1305 : (1931) ILR (Bom) 151
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14
High Courts05 Aug 1930
Kedarnath Shersinghdas and Another Vs Nomanbhai Koorban Hoosein and Others
Bombay High Court · AIR 1931 Bom 175 : (1931) ILR (Bom) 612
Civil Procedure Code, 1908 (CPC) — Section 135
High Courts05 Aug 1930
Jyoti Prasad Singh Deo Bahadur Vs Commissioner of Income Tax
Patna High Court · AIR 1931 Patna 15
High Courts05 Aug 1930
J.E. Rutherford Vs Commissioner of Income Tax
Patna High Court · AIR 1931 Patna 451
Income Tax Act, 1961 — Section 4(3), 4(5), 4(7)
High Courts05 Aug 1930
G.R. Naidu and Others Vs Kota Savitramma and Others
Madras High Court · AIR 1931 Mad 36 : 129 Ind. Cas. 682 : (1931) 33 LW 92 : (1930) 59 MLJ 833
High Courts04 Aug 1930
In Re: Janbazar Manna Estate Limited
Calcutta High Court · AIR 1931 Cal 692
Companies Act, 1913 — Section 166
High Courts04 Aug 1930
Dwipal Chandra Bardhan Vs Jiban Debi and Others
Calcutta High Court · AIR 1931 Cal 574
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 47
High Courts04 Aug 1930Dismissed
Dwipalchandra Bardhan Vs Jeeban Debi
Calcutta High Court · (1930) 08 CAL CK 0001
High Courts04 Aug 1930Dismissed
Sheo Pratap Singh and Others Vs Emperor
Allahabad High Court · AIR 1930 All 820 : (1931) ILR (All) 208
Criminal Procedure Code, 1898 (CrPC) — Section 191Penal Code, 1860 (IPC) — Section 353