High Courts20 Aug 1930
In Re: K.V. Subramania Aiyar
Madras High Court · (1931) 33 LW 133 : (1931) 60 MLJ 299
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,940 of 61,576
High Courts20 Aug 1930
Sri Raja Sobhanadri Appa Rao Bahadur Garu Vs Raja Muganti Venkatarama Rao and Others
Madras High Court · AIR 1931 Mad 45 : (1931) ILR (Mad) 352 : 129 Ind. Cas. 245 : (1930) 32 LW 680 : (1931) 60 MLJ 701
Limitation Act, 1963 — Article 44
High Courts19 Aug 1930
Govind Vithu Mali Vs Vithal Laxman Deshpande
Bombay High Court · AIR 1931 Bom 191
Bombay Land Revenue Code, 1879 — Section 83
High Courts19 Aug 1930
Corporation of Calcutta Vs A.C. Pal
Calcutta High Court · AIR 1931 Cal 506
Calcutta Municipal Act, 1923 — Section 141, 142(3)Limitation Act, 1963 — Section 5
High Courts19 Aug 1930
Musammat Bijan Bala Vs Mathura Nath Sirkar and Others
Calcutta High Court · 131 Ind. Cas. 701
High Courts19 Aug 1930
Jasimuddin Sarkar and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 622
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 147, 149, 304, 325
High Courts19 Aug 1930
Gordon Woodroffe and Co. Vs D.N. Radhakrishna Chetty and Another
Madras High Court · AIR 1931 Mad 61 : 129 Ind. Cas. 242 : (1930) 32 LW 856 : (1930) 59 MLJ 746
Civil Procedure Code, 1908 (CPC) — Section 122, 129
High Courts18 Aug 1930
Rakhal Chandra Das and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 647 : 129 Ind. Cas. 619
Penal Code, 1860 (IPC) — Section 120B
High Courts18 Aug 1930
Surendra Mohan Sarkar Vs Manmathanath Banerji
Calcutta High Court · AIR 1931 Cal 583
High Courts15 Aug 1930
M. Raghavalu Naidu Vs Thandaroya Pillai and Another
Madras High Court · AIR 1931 Mad 71
High Courts15 Aug 1930
Chunku and Others Vs Emperor
Allahabad High Court · AIR 1931 All 258
Penal Code, 1860 (IPC) — Section 471
High Courts15 Aug 1930
Somisetti Seshayya Chetty and Others Vs Rolla Subbadu, minor by Next Friend, Rolla Ragadu and Others
Madras High Court · AIR 1930 Mad 991 : (1931) ILR (Mad) 445 : (1930) 32 LW 502 : (1930) 59 MLJ 881
Limitation Act, 1908 — Section 31
High Courts14 Aug 1930
Harkishore Barua Vs Gura Mia Chowdhry and Another
Calcutta High Court · AIR 1931 Cal 387
Negotiable Instruments Act, 1881 (NI) — Section 4, 78, 8Transfer of Property Act, 1882 — Section 137
High Courts14 Aug 1930
In Re: Sarah Ezra
Calcutta High Court · AIR 1931 Cal 560
Succession Act, 1925 — Section 219
High Courts14 Aug 1930
Shek Khan Mahmud Vs Shek Syedali and Others
Calcutta High Court · AIR 1931 Cal 549
High Courts14 Aug 1930
Vrijlal Mansukhram and Others Vs Chunilal Fatechand
Bombay High Court · AIR 1931 Bom 210 : (1931) ILR (Bom) 200
Presidency Towns Insolvency Act, 1909 — Section 72
High Courts14 Aug 1930
Suchit Ahir Vs Emperor
Patna High Court · AIR 1931 Patna 85
Evidence Act, 1872 — Section 114(a)Penal Code, 1860 (IPC) — Section 411
High Courts14 Aug 1930
In Re: Duraiswami Naicken and Another
Madras High Court · (1931) 34 LW 349 : (1931) 60 MLJ 691
High Courts13 Aug 1930
Ningaya Bharmanna Chiksindgi Vs Madivalava Gurappa Moratgi
Bombay High Court · AIR 1931 Bom 187