High Courts02 Sept 1930Dismissed
Emperor Vs Garbad Yadav Vani
Bombay High Court · (1931) ILR (Bom) 155
Criminal Procedure Code, 1898 (CrPC) — Section 145, 522, 522(2)Penal Code, 1860 (IPC) — Section 147, 342
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,938 of 61,576
High Courts02 Sept 1930
Lakshmi Narayana Ayyar and Another Vs Chinnappa Goundan
Madras High Court · AIR 1931 Mad 492
High Courts02 Sept 1930
Nappalli Kandiyilthamasikkum Puthiyottil Kanhiratan Govinda Kurup Vs Chowakkaran Keloth Beekku alias Beekutti Umma (dead) and Others
Madras High Court · (1930) 32 LW 814 : (1930) 59 MLJ 941
Transfer of Property Act, 1882 — Section 105
High Courts01 Sept 1930Dismissed
Emperor Vs Chanappa Shantirappa
Bombay High Court · (1930) 32 BOMLR 1613 : (1931) ILR (Bom) 263
Criminal Procedure Code, 1898 (CrPC) — Section 491Government of India Act, 1919 — Section 72
High Courts01 Sept 1930
Chanappa Shantirappa and Others Vs Emperor
Bombay High Court · 129 Ind. Cas. 596
Criminal Procedure Code, 1898 (CrPC) — Section 491Government of India Act, 1915 — Section 72
High Courts01 Sept 1930
Sakal Ahir and Others Vs Palakdhari Ahir
Patna High Court · AIR 1931 Patna 96
Criminal Procedure Code, 1898 (CrPC) — Section 172Penal Code, 1860 (IPC) — Section 379
High Courts01 Sept 1930
Sree Raja Venkata Rangiah Appa Rao Bahadur and Another Vs The Secretary of State for India in Council and Others
Madras High Court · AIR 1931 Mad 175 : (1931) ILR (Mad) 416 : (1930) 32 LW 810 : (1930) 59 MLJ 923
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts30 Aug 1930
Kifayatullah Khan Vs Emperor
Allahabad High Court · AIR 1931 All 17 : (1931) ILR (All) 226
Arms Act, 1878 — Section 19(f)
High Courts30 Aug 1930
Babu Ram and Another Vs Emperor
Allahabad High Court · AIR 1931 All 8 : (1931) ILR (All) 229
Criminal Procedure Code, 1898 (CrPC) — Section 149Penal Code, 1860 (IPC) — Section 160
High Courts29 Aug 1930
Dharwar Bank Ltd. Vs Mahomed Hayat
Bombay High Court · AIR 1931 Bom 269
Companies Act, 1956 — Section 29, 33Contract Act, 1872 — Section 23
High Courts29 Aug 1930
Adivi Suryaprakasa Rao and Others Vs Tummalapalli Sreeramulu and Others
Madras High Court · 129 Ind. Cas. 249 : (1930) 32 LW 662 : (1930) 59 MLJ 918
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts28 Aug 1930
Sailendra Kumar Palit and Others Vs Hari Charan Sadhukhan and Another
Calcutta High Court · AIR 1931 Cal 159
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 20(1)(b)Court Fees Act, 1870 — Section 11, 7(5)Suits Valuation Act, 1887 — Section 8
High Courts28 Aug 1930
Muthyala Narayanappa Vs Muthyala Ramachandrappa
Madras High Court · AIR 1931 Mad 28 : (1931) ILR (Mad) 469 : 129 Ind. Cas. 638 : (1930) 32 LW 905 : (1931) 60 MLJ 676
High Courts28 Aug 1930
Narasimha Raghavachari Vs The Secretary of State for India in Council
Madras High Court · AIR 1931 Mad 135 : (1930) 32 LW 945 : (1931) 60 MLJ 137
High Courts27 Aug 1930
Abbas Mandal and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 473
Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 366, 376
High Courts26 Aug 1930
Baburao Lakshman Nikam and Others Vs Tukaram Pundalika Powar and Others
Bombay High Court · AIR 1931 Bom 208
High Courts26 Aug 1930
Jagadish Chandra Deo Vs Debendra Prosad Bagchi Bahadur and Others
Calcutta High Court · AIR 1931 Cal 503
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts26 Aug 1930
Sreenath Chakravarti and Others Vs Priyanath Bandopadhya and Others
Calcutta High Court · AIR 1931 Cal 312
Bengal Tenancy Act, 1885 — Section 143Civil Procedure Code, 1908 (CPC) — Section 39, 39(b)