High Courts12 Sept 1930Allowed
Shivji Poonja Kothari Vs Ramjimal Babulal
Bombay High Court · (1930) 32 BOMLR 1650 : (1931) ILR (Bom) 452 : 129 Ind. Cas. 886
Arbitration Act, 1940 — Section 12
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,937 of 61,576
High Courts12 Sept 1930
A.N. Ramachandra Aiyar and Others Vs The Official Assignee of Madras and Others
Madras High Court · AIR 1931 Mad 317 : (1931) ILR (Mad) 739 : (1931) 33 LW 232 : (1931) 61 MLJ 66
Presidency Towns Insolvency Act, 1909 — Section 7
High Courts11 Sept 1930
Mahammad Beari and Others Vs Badava Beari and Another
Madras High Court · AIR 1931 Mad 128 : (1931) 34 LW 369 : (1931) 61 MLJ 58
High Courts11 Sept 1930
Tukaram Krishna Patil Vs Dinkar Bisbat Mahadu
Bombay High Court · 131 Ind. Cas. 883
High Courts11 Sept 1930
Tukaram Krishna Patil Vs Dinkar Nisbat Mahadu
Bombay High Court · (1931) 33 BOMLR 289
High Courts10 Sept 1930
A.K. Kannayya Chetty and Others Vs The President, Union Board
Madras High Court · AIR 1931 Mad 424 : (1931) 33 LW 254 : (1931) 60 MLJ 462
Land Encroachment Act, 1905 — Section 2(2)Madras Local Boards Act, 1884 — Section 207(1)(a)
High Courts09 Sept 1930
Shidramappa Mutappa Biradar Vs Mallappa Ramchandrappa Biradar
Bombay High Court · (1931) 33 BOMLR 278 : (1931) ILR (Bom) 206
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts09 Sept 1930Allowed
Sadashiv Govind Akolker Vs Soondardas Narandas
Bombay High Court · (1930) 32 BOMLR 1647
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5
High Courts09 Sept 1930
Amritlal Vadilal Vs Kantilal Lalbhai
Bombay High Court · (1931) 33 BOMLR 266
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts09 Sept 1930
Muthukumaraswamia Pillai and Others Vs R.S. Subbaraya Pillai and Others
Madras High Court · AIR 1931 Mad 505
High Courts08 Sept 1930
Balasubramania Pandya Talavar Vs Rm. P. Rm. M. Subramanian Chettiar
Madras High Court · (1931) ILR (Mad) 237 : (1930) 32 LW 742 : (1930) 59 MLJ 892
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 Sept 1930
Kunhi Kutti Ali and Another Vs Muhammad Haji (died) and Others
Madras High Court · AIR 1931 Mad 73 : (1931) ILR (Mad) 239 : (1930) 32 LW 827 : (1931) 60 MLJ 450
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(3)
High Courts08 Sept 1930
(Pasupuleti) Bangarayya and Others Vs Sree Nallapparaju Venkata Subbaraju and Others
Madras High Court · AIR 1931 Mad 302
High Courts08 Sept 1930
C. Krishnaswami Naidu Vs K. Jayalakshmi Ammal
Madras High Court · AIR 1931 Mad 300 : (1931) ILR (Mad) 671 : (1931) 33 LW 307 : (1931) 60 MLJ 315
Contract Act, 1872 — Section 239
High Courts08 Sept 1930
(Cheedella) Seethiah and Another Vs Aravapalli Mutyalu
Madras High Court · AIR 1931 Mad 106 : (1931) 33 LW 86
High Courts04 Sept 1930
The Corporation of Madras Vs The Madras Electric Tramways and The Madras Electric Supply Corporation, Ltd.
Madras High Court · AIR 1931 Mad 152 : (1931) ILR (Mad) 364 : (1931) 33 LW 224 : (1931) 60 MLJ 551
Madras City Municipal Act, 1904 — Section 287, 288
High Courts03 Sept 1930
Sabapathi Rao and Others Vs Sabapathi Press Co. Ltd.
Madras High Court · AIR 1930 Mad 1012 : 129 Ind. Cas. 40 : (1930) 32 LW 950 : (1930) 59 MLJ 826
Companies Act, 1956 — Section 168
High Courts03 Sept 1930
(Haji A.S.) Abdul Muhammad Rowther and Others Vs Seethalakshmi Ammal and Others
Madras High Court · AIR 1931 Mad 120 : (1931) 33 LW 109
Transfer of Property Act, 1882 — Section 52
High Courts02 Sept 1930
Chandulal Madhavlal Vs Maneklal Lalluram
Bombay High Court · AIR 1931 Bom 251 : (1931) ILR (Bom) 309