High Courts02 Jan 1930Dismissed
Banke Behari Lal Vs Raghubar Dayal
Allahabad High Court · (1930) 01 AHC CK 0055
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 58,935 of 61,517
High Courts20 Dec 1929
Mahomed Abdulla Vs Sakharam Habaji Mistry
Bombay High Court · AIR 1930 Bom 290 : (1930) 32 BOMLR 436 : (1930) ILR (Bom) 348
High Courts20 Dec 1929
Bujhai Rai and Others Vs Ram Sevak Pandey and Others
Patna High Court · AIR 1930 Patna 319
High Courts20 Dec 1929
Emperor Vs Fazlur Rahman
Patna High Court · AIR 1930 Patna 346 : 128 Ind. Cas. 141
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 138, 151, 330, 379, 381
High Courts20 Dec 1929
Daroga Lohar Vs Emperor
Patna High Court · AIR 1930 Patna 347
Penal Code, 1860 (IPC) — Section 302, 304
High Courts20 Dec 1929Dismissed
Khub Chand Vs Lachman Das-Decree holder
Allahabad High Court · AIR 1930 All 415 : 122 Ind. Cas. 758
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts20 Dec 1929Dismissed
Adit Narain Singh Vs Mahabir Prasad Singh and Others
Allahabad High Court · (1929) 12 AHC CK 0054
High Courts20 Dec 1929Partly Allowed
Bhagirathi Dubey Vs Rajkishore Dubey and Others
Allahabad High Court · AIR 1930 All 354 : 122 Ind. Cas. 887
Transfer of Property Act, 1882 — Section 52
High Courts20 Dec 1929Disposed Of
Jokhu Bhunja Vs Sitla Baksh Singh and Others
Allahabad High Court · AIR 1930 All 416 : (1930) ILR (All) 539 : 122 Ind. Cas. 411
Limitation Act, 1908 — Section 28
High Courts20 Dec 1929Dismissed
Gobardhan Das Vs Dau Dayal
Allahabad High Court · (1929) 12 AHC CK 0022
High Courts20 Dec 1929
D.B. Vedavalli Ammal Vs K.S. Ganpathy Iyer and Another
Madras High Court · AIR 1930 Mad 626
High Courts20 Dec 1929
Penugonda Venkataratnam and Another Vs The Secretary of State for India in Council and Others
Madras High Court · AIR 1930 Mad 896 : (1931) ILR (Mad) 979 : (1931) 60 MLJ 25
Madras Local Boards Act, 1884 — Section 196, 38
High Courts19 Dec 1929
Gangadhar Dhanjishet Vs Lakshman Mahadev Kulkarni
Bombay High Court · AIR 1930 Bom 221 : (1930) 32 BOMLR 431
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95Transfer of Property Act, 1882 — Section 10
High Courts19 Dec 1929
Jamuna Prasad Singh and Others Vs Chakradhar Prasad Singh and Others
Patna High Court · AIR 1930 Patna 380
High Courts19 Dec 1929
James Sydney Osmond Conally Vs Mary Josephine Pompei Conally
Patna High Court · AIR 1931 Patna 213
High Courts19 Dec 1929Dismissed
Pashpati Vizia Nand Bahadur Vs Hargovind Rai and Another
Allahabad High Court · AIR 1931 All 211 : 122 Ind. Cas. 597
Agra Tenancy Act, 1926 — Section 273
High Courts19 Dec 1929Disposed Of
Murli Tewari Vs Mohammad Idris and Others
Allahabad High Court · AIR 1930 All 312 : (1930) ILR (All) 538 : 122 Ind. Cas. 595
High Courts19 Dec 1929Dismissed
Hemendra Nath and Others Vs Tulshi Singh and Others
Allahabad High Court · (1929) 12 AHC CK 0047