High Courts09 Jan 1930Disposed Of
Banshidhar and Others Vs B. Suraj Prasad Singh
Allahabad High Court · AIR 1930 All 437 : 121 Ind. Cas. 826
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 58,933 of 61,517
High Courts09 Jan 1930Disposed Of
Ram Prasad Tamoli Vs Benares Cotton and Silk Mills, Ltd.
Allahabad High Court · (1930) 01 AHC CK 0047
High Courts09 Jan 1930Disposed Of
Ram Phal Singh and Others Vs Bachchu Ram and Another
Allahabad High Court · AIR 1930 All 410
High Courts09 Jan 1930
Mt. Basanti Bibi Vs Babulal Poddar and Another
Allahabad High Court · AIR 1931 All 225
Transfer of Property Act, 1882 — Section 41
High Courts09 Jan 1930
Gudri Singh and Another Vs Jangi Singh
Allahabad High Court · (1930) 01 AHC CK 0007
High Courts08 Jan 1930
Chigurupati Subbanna Vs The District Labour Officer
Madras High Court · AIR 1930 Mad 618 : (1930) ILR (Mad) 533 : (1930) 31 LW 587 : (1930) 59 MLJ 33
Land Acquisition Act, 1894 — Section 9
High Courts08 Jan 1930
K.B. Dutt Vs Shamsuddin Shah Shaheb and Others
Calcutta High Court · AIR 1930 Cal 488
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts08 Jan 1930
Sham Narain Singh Vs Basudeo Prasad Singh
Patna High Court · AIR 1930 Patna 277
Civil Procedure Code, 1908 (CPC) — Section 115, 2Government of India Act, 1915 — Section 107
High Courts08 Jan 1930Dismissed
Shiam Sundar Singh and Another Vs Jagannath Singh and Others
Allahabad High Court · 122 Ind. Cas. 403
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts08 Jan 1930Dismissed
Sham Sunder Singh and Another Vs Jagannath Singh and Others
Allahabad High Court · AIR 1930 All 371
High Courts07 Jan 1930
Palakolanu Manikyam and Others Vs Palakolanu Chandrasekharudu
Madras High Court · AIR 1930 Mad 573 : (1930) 31 LW 537 : (1930) 58 MLJ 542
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts07 Jan 1930
Krishnadhan Laha and Another Vs Brojendra Nath and Others
Calcutta High Court · AIR 1930 Cal 748
High Courts07 Jan 1930
Firm Durga Dutta Shri Ram Vs Secretary of State for India and Another
Patna High Court · 124 Ind. Cas. 833
High Courts07 Jan 1930
Durga Dutta-Shri Ram Firm Vs Secy. of State for India and Another
Patna High Court · AIR 1930 Patna 283
High Courts07 Jan 1930Allowed
Data Din Vs Mt. Nohra
Allahabad High Court · AIR 1930 All 419 : 121 Ind. Cas. 825
High Courts06 Jan 1930
Manmatha Nath Biswas and Others Vs Bijoy Kumar Dobey
Calcutta High Court · AIR 1932 Cal 351
High Courts06 Jan 1930
Bhagwat Prasad and Another Vs Ramkisun Ram Sonar
Patna High Court · AIR 1930 Patna 351
Criminal Procedure Code, 1898 (CrPC) — Section 344Penal Code, 1860 (IPC) — Section 467
High Courts06 Jan 1930
Ghassoo Vs Emperor
Allahabad High Court · AIR 1930 All 737
Criminal Procedure Code, 1898 (CrPC) — Section 162, 202
High Courts06 Jan 1930Allowed
Brijmohan Lal and Another Vs Mt. Mahbuban and Another
Allahabad High Court · AIR 1930 All 509