High Courts14 Nov 1930
(Maharajadhiraj) Kameshwar Singh Bahadur Vs Hirday Singh and Others
Patna High Court · AIR 1931 Patna 181
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,931 of 61,576
High Courts14 Nov 1930Dismissed
Sarbhu Lal Vs Mahesh Das
Allahabad High Court · AIR 1931 All 224 : 129 Ind. Cas. 557
Provincial Insolvency Act, 1920 — Section 75
High Courts14 Nov 1930Dismissed
Bhup Singh Vs Fateh Singh and Others
Allahabad High Court · AIR 1931 All 192
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts14 Nov 1930
Secy. of State and Another Vs Rup Ram-Audh Behari Lal and Another
Allahabad High Court · (1930) 11 AHC CK 0016
High Courts14 Nov 1930
Arumilli Viramma Vs Arumilli Seshamma alias Chittemma and Another
Madras High Court · AIR 1931 Mad 343 : (1931) ILR (Mad) 266 : (1931) 33 LW 159 : (1931) 60 MLJ 264
Succession Act, 1925 — Section 234
High Courts13 Nov 1930
Sm. Soudamini Das Vs Nabalak Mia Bhuiya and Others
Calcutta High Court · AIR 1931 Cal 578
Limitation Act, 1963 — Section 5
High Courts13 Nov 1930
Gayeshali Sarkar Vs Chintaharan Chanda
Calcutta High Court · AIR 1932 Cal 110
Registration Act, 1908 — Section 32, 33, 35, 87
High Courts13 Nov 1930
Gajadhar Rai and Others Vs Beahraj Manuari and Others
Patna High Court · AIR 1931 Patna 63
High Courts13 Nov 1930
(Chinta) Chandramma and Another Vs Gunna Seethan Naidu
Madras High Court · AIR 1931 Mad 542 : (1931) 33 LW 648 : (1931) 61 MLJ 316
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w)
High Courts13 Nov 1930
Vatakee Neelamana Illoth Iswaran Nambudiri and Others Vs Vatakee Neelamana Illoth Vishnu Nambudiri and Others
Madras High Court · AIR 1931 Mad 634 : (1931) 33 LW 611 : (1931) 60 MLJ 467
High Courts13 Nov 1930
V. Adinarayana Chetty Vs Kopparam Narasimha Chetty and Another
Madras High Court · AIR 1931 Mad 471 : (1931) ILR (Mad) 337 : (1931) 33 LW 143 : (1931) 60 MLJ 167
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts13 Nov 1930
C. Kannammal and Others Vs Kanakasabai Mudaliar alias Madurai Muthu Mudaliar and Another
Madras High Court · AIR 1931 Mad 629 : (1931) ILR (Mad) 845 : (1931) 33 LW 676 : (1931) 61 MLJ 535
High Courts12 Nov 1930
Sachindra Chandra Vs Hem Chandra Goswami
Calcutta High Court · AIR 1931 Cal 573
High Courts12 Nov 1930
Superintendent and Remembrancer of Legal Affairs Vs Harakali Biswas and Others
Calcutta High Court · AIR 1931 Cal 435
Bengal Embankment Act, 1882 — Section 6, 76B
High Courts12 Nov 1930
Duni Chand Ram Saran Das Chopra Vs Secy. of State and Others
Calcutta High Court · AIR 1931 Cal 585
Railways Act, 1890 — Section 140, 77
High Courts12 Nov 1930
Abdul Majid Bhuiya and Others Vs Ali Mia
Calcutta High Court · AIR 1931 Cal 657
Bengal Tenancy Act, 1885 — Section 87
High Courts12 Nov 1930
Revanshidaya Sangaya Vs Gudnaya Ningaya
Bombay High Court · (1931) 33 BOMLR 487
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7, 112
High Courts12 Nov 1930
Dasain Sahu and Another Vs Mt. Ramdulari Kuar and Others
Patna High Court · AIR 1931 Patna 210
Transfer of Property Act, 1882 — Section 65A, 66
High Courts12 Nov 1930
Anand Prakash and Another Vs Narain Das-Dori Lal and Another
Allahabad High Court · (1930) 11 AHC CK 0015
High Courts11 Nov 1930Dismissed
Shankar Sadashiv Kulkarni Vs Malhar Shankar Kulkarni
Bombay High Court · (1931) 33 BOMLR 479
Civil Procedure Code, 1908 (CPC) — Section 9