High Courts20 Nov 1930Dismissed
Saryooparin Pathshala Samiti Vs District Judge Allahabad
Allahabad High Court · (1931) ILR (All) 422
Civil Procedure Code, 1908 (CPC) — Section 92Succession Act, 1925 — Section 307
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,929 of 61,576
High Courts20 Nov 1930
Hikmatullah Khan Vs Mt. Sakina Begum and Others
Allahabad High Court · (1930) 11 AHC CK 0018
High Courts20 Nov 1930
Mt. Ram Sri Vs Thakur Narain Singh
Allahabad High Court · AIR 1931 All 368 : 129 Ind. Cas. 374
High Courts20 Nov 1930Dismissed
Hikmat Ullah Khan Vs Musammat Sakina Begam and Others
Allahabad High Court · (1930) 11 AHC CK 0005
High Courts20 Nov 1930
T.S. Lakshmana Ayyar and Others Vs R.S. Nayudu and Others
Madras High Court · AIR 1931 Mad 340
High Courts19 Nov 1930
Adari Sanyasi Vs Vaddadi Nookalamma and Another
Madras High Court · AIR 1931 Mad 592 : (1931) ILR (Mad) 708 : (1931) 34 LW 556
High Courts19 Nov 1930
Chinubhai Bhikhabhai Vs Bai Manekbai and Others
Bombay High Court · 138 Ind. Cas. 326
Succession Act, 1925 — Section 89
High Courts19 Nov 1930
Aswini Kumar Chakravarty and Another Vs Sukhaharan Chakravarty and Others
Calcutta High Court · AIR 1931 Cal 717
High Courts19 Nov 1930
Kashi Bashi Saha Firm Vs Emperor
Calcutta High Court · AIR 1932 Cal 369
Eastern Bengal and Assam Disorderly Houses Act, 1907 — Section 2
High Courts19 Nov 1930
Kumud Chandra Nandi and Another Vs Emperor
Calcutta High Court · AIR 1931 Cal 265a
Companies Act, 1956 — Section 87
High Courts19 Nov 1930
Chinubhai Bhikhabhai Vs Bai Manekbai
Bombay High Court · (1932) 34 BOMLR 609
Succession Act, 1925 — Section 89
High Courts19 Nov 1930Allowed
Kaisar Beg and Muhammad Hashim Ali Khan Vs Sheo Shankae Das and Others
Allahabad High Court · (1930) 11 AHC CK 0039
High Courts19 Nov 1930Allowed
Kannu Lal Vs Bhagwan Das and Another
Allahabad High Court · (1930) 11 AHC CK 0024
High Courts19 Nov 1930
Mirza Qaiser Beg Vs B. Sheo Shanker Das and Others
Allahabad High Court · (1930) 11 AHC CK 0014
High Courts19 Nov 1930
Mt. Rajwanta Kuer Vs Mahabir Rai
Allahabad High Court · AIR 1931 All 205 : (1931) ILR (All) 414 : 129 Ind. Cas. 559
Specific Relief Act, 1877 — Section 9
High Courts19 Nov 1930
M. Varadaiah Chetti and Another Vs K. Narasimhulu Chetti and Others
Madras High Court · (1931) ILR (Mad) 345 : (1931) 60 MLJ 173
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts19 Nov 1930
M. Varadaiah Chetti and Another Vs K. Narasimhalu Chetti and Others
Madras High Court · AIR 1932 Mad 41 : (1931) 33 LW 149
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts18 Nov 1930
Shivlal Bhurabhai Vora Vs Bai Sankli
Bombay High Court · (1931) 33 BOMLR 490
Evidence Act, 1872 — Section 92
High Courts18 Nov 1930
Abinash Chandra Bose Vs Nagendra Nath Dutt
Calcutta High Court · AIR 1931 Cal 480
Stamp Act, 1899 — Section 35, 36
High Courts18 Nov 1930
Raja Bhupendra Narain Sinha Bahadur Vs Rajeswar Prosad Bhakat and Others
Calcutta High Court · AIR 1931 Cal 802