JUDGMENT DATABASE

Search 12,31,517 Indian judgments.

12,31,517 judgments in All Courts · page 58,927 of 61,576

High Courts24 Nov 1930

Pethu Reddiar Vs Chidambara Reddiar

Madras High Court · 131 Ind. Cas. 1

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High Courts24 Nov 1930Dismissed

Shridhar Ramchandra Marathe Vs Lakshman Vinayak Bhave

Bombay High Court · (1931) 33 BOMLR 514

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6, Order 38 Rule 5

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High Courts24 Nov 1930

In Re: Krishna Kumar

Calcutta High Court · AIR 1931 Cal 543

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High Courts24 Nov 1930

In Re: Phanindra Chandra Set

Calcutta High Court · AIR 1932 Cal 91

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High Courts24 Nov 1930

Jyoti Prasad Singh Vs Patmohana Collieries Ltd.

Calcutta High Court · AIR 1931 Cal 569

Companies Act, 1956 — Section 207

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High Courts24 Nov 1930

In Re: Lachhiram Basantlal

Calcutta High Court · AIR 1931 Cal 545

Income Tax Act, 1961 — Section 34, 5

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Privy Council24 Nov 1930

Nageshwar Bux Roy Vs Bengal Coal Co. Ltd. and others

Privy Council · (1931) AIR(PC) 186

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Privy Council24 Nov 1930

Nageshwar Bux Roy Vs Bengal Coal Co. Ltd., and others

Privy Council · (1931) AIR(PC) 18

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High Courts24 Nov 1930Disposed Of

Emperor Vs Sat Narain

Allahabad High Court · AIR 1931 All 265 : (1931) ILR (All) 437

Penal Code, 1860 (IPC) — Section 380

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High Courts24 Nov 1930

Sankappa Rai and Others Vs Keraga Pujari and Others

Madras High Court · AIR 1931 Mad 575 : (1931) ILR (Mad) 561 : (1931) 33 LW 419 : (1931) 61 MLJ 120

Evidence Act, 1872 — Section 33

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High Courts24 Nov 1930

Chukkala Mangayyamma Vs Chukkala Appalaswami

Madras High Court · (1931) 33 LW 405 : (1931) 60 MLJ 213

Criminal Procedure Code, 1898 (CrPC) — Section 488

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High Courts21 Nov 1930

Gangama Naick Vs N.L.V.R. Veerappa Chetti through his Authorised Agent Sitaram Ayyangar

Madras High Court · 131 Ind. Cas. 833

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High Courts21 Nov 1930

Moparthi Nayudamma and Others Vs Zamindar of Devarakota

Madras High Court · 131 Ind. Cas. 16

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High Courts21 Nov 1930

Balkrishna Anant Hirlelcar Vs Emperor

Bombay High Court · AIR 1931 Bom 132 : (1931) ILR (Bom) 356

Evidence Act, 1872 — Section 114

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High Courts21 Nov 1930

Ananta Lal Singh and Others Vs Alfred Henry Watson and Others

Calcutta High Court · AIR 1931 Cal 257

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High Courts21 Nov 1930

Brojendra Chandra Dey Vs K.S. Sama

Calcutta High Court · AIR 1931 Cal 455

Criminal Procedure Code, 1898 (CrPC) — Section 516A, 517

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High Courts21 Nov 1930

Rajani Kanta Barman Vs Emperor

Calcutta High Court · AIR 1931 Cal 618

Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 366

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High Courts21 Nov 1930

Saharali Mahomed and Another Vs Kamizuddin Mahomed

Calcutta High Court · AIR 1931 Cal 446

Penal Code, 1860 (IPC) — Section 361, 363

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High Courts21 Nov 1930

Bhutnath Mondal Vs Emperor

Calcutta High Court · AIR 1931 Cal 617

Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411, 75

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High Courts21 Nov 1930

Harendra Barman Vs Emperor

Calcutta High Court · AIR 1931 Cal 606

Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 147, 149, 325, 71

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