High Courts05 Aug 1930
Kedarnath Shersinghdas and Another Vs Nomanbhai Koorban Hoosein and Others
Bombay High Court · AIR 1931 Bom 175 : (1931) ILR (Bom) 612
Civil Procedure Code, 1908 (CPC) — Section 135
JUDGMENT DATABASE
Search 12,31,185 Indian judgments.
12,31,185 judgments in All Courts · page 58,926 of 61,560
High Courts05 Aug 1930
Jyoti Prasad Singh Deo Bahadur Vs Commissioner of Income Tax
Patna High Court · AIR 1931 Patna 15
High Courts05 Aug 1930
J.E. Rutherford Vs Commissioner of Income Tax
Patna High Court · AIR 1931 Patna 451
Income Tax Act, 1961 — Section 4(3), 4(5), 4(7)
High Courts05 Aug 1930
G.R. Naidu and Others Vs Kota Savitramma and Others
Madras High Court · AIR 1931 Mad 36 : 129 Ind. Cas. 682 : (1931) 33 LW 92 : (1930) 59 MLJ 833
High Courts04 Aug 1930
In Re: Janbazar Manna Estate Limited
Calcutta High Court · AIR 1931 Cal 692
Companies Act, 1913 — Section 166
High Courts04 Aug 1930
Dwipal Chandra Bardhan Vs Jiban Debi and Others
Calcutta High Court · AIR 1931 Cal 574
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 47
High Courts04 Aug 1930Dismissed
Dwipalchandra Bardhan Vs Jeeban Debi
Calcutta High Court · (1930) 08 CAL CK 0001
High Courts04 Aug 1930Dismissed
Sheo Pratap Singh and Others Vs Emperor
Allahabad High Court · AIR 1930 All 820 : (1931) ILR (All) 208
Criminal Procedure Code, 1898 (CrPC) — Section 191Penal Code, 1860 (IPC) — Section 353
High Courts04 Aug 1930
Mt. Ram Kunwar and Others Vs Emperor
Allahabad High Court · AIR 1930 All 835 : 129 Ind. Cas. 259
Penal Code, 1860 (IPC) — Section 147, 352, 447
High Courts04 Aug 1930
Appayya Banga (dead) and Others Vs Koraga alias Santhappa Kajava
Madras High Court · (1930) 32 LW 957 : (1931) 60 MLJ 85
High Courts04 Aug 1930
The Municipal Council Vs S. Venkatarama Aiyar
Madras High Court · AIR 1931 Mad 55 : (1931) ILR (Mad) 495 : 129 Ind. Cas. 225 : (1930) 32 LW 760 : (1931) 60 MLJ 456
High Courts04 Aug 1930
In Re: Parameswara Pattar
Madras High Court · AIR 1930 Mad 833 : (1931) ILR (Mad) 1 : (1930) 32 LW 433 : (1930) 59 MLJ 469
Court Fees Act, 1870 — Section 17
High Courts02 Aug 1930Dismissed
Ambika Prasad Vs Emperor
Allahabad High Court · AIR 1931 All 7 : (1931) ILR (All) 206 : 129 Ind. Cas. 369
Criminal Procedure Code, 1898 (CrPC) — Section 254
High Courts01 Aug 1930
Basanta Kumar Biswas and Others Vs Prosonna Kumar Guha and Others
Calcutta High Court · AIR 1932 Cal 47
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts01 Aug 1930
Bai Mani and Others Vs Usafali Bhudar and Others
Bombay High Court · AIR 1931 Bom 229 : 136 Ind. Cas. 173
High Courts01 Aug 1930Dismissed
Brij Nandan and Another Vs Emperor
Allahabad High Court · AIR 1931 All 9
Evidence Act, 1872 — Section 24, 25, 26Penal Code, 1860 (IPC) — Section 232, 235, 243
High Courts31 Jul 1930
Madan Kapali and Others Vs Krishna Charan Kapali and Others
Calcutta High Court · AIR 1931 Cal 663
High Courts31 Jul 1930
Pashupati Mukherji Vs Shitalkumar Sarkar
Calcutta High Court · AIR 1931 Cal 587
High Courts31 Jul 1930
Anant Krishnaji Nulkar and Others Vs The Secretary of State For India in Council and Another
Bombay High Court · (1931) ILR (Bom) 165
Bombay Land Revenue Code, 1879 — Section 203, 211, 62
High Courts31 Jul 1930
Shiva Narain Mahton and Others Vs Chandra Sekhar Prasad Singh and Others
Patna High Court · AIR 1933 Patna 616