High Courts02 Dec 1930
Prafulia Ranjan Das Vs The Chief Justice and the Judges of the High Court
Bombay High Court · (1931) 33 BOMLR 409
Bar Councils Act, 1926 — Section 8(2)(a)
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,924 of 61,576
High Courts02 Dec 1930
Mt. Muratbati and Others Vs Lattoo Choudhury and Others
Patna High Court · AIR 1931 Patna 87
Privy Council02 Dec 1930
Prafulla Ranjan Das Vs Chief Justice and Judges of Patna High Court
Privy Council · (1931) AIR(PC) 22(2)
High Courts02 Dec 1930Dismissed
Har Bilas Vs Mahadeo Prasad
Allahabad High Court · AIR 1931 All 539
Contract Act, 1872 — Section 27Contract Act, 1872 — Section 27Contract Act, 1872 — Section 27
High Courts02 Dec 1930
Mohammad Husain Vs Mt. Nanhi and Others
Allahabad High Court · AIR 1931 All 242
High Courts02 Dec 1930
S. Sendiappa Nadar and Others Vs The President, District Board
Madras High Court · AIR 1931 Mad 419 : (1931) ILR (Mad) 595 : (1931) 33 LW 475 : (1931) 60 MLJ 495
Madras Local Boards Act, 1884 — Section 220
High Courts02 Dec 1930
Ramakrishna Ayyar Vs Raghunatha Ayyar and Another
Madras High Court · AIR 1931 Mad 272 : (1931) 33 LW 263
High Courts01 Dec 1930
(Valluru) Basavayya and Another Vs Govindaraju Veerabhadra Rao and Others
Madras High Court · AIR 1931 Mad 679 : (1931) 34 LW 69
High Courts01 Dec 1930
Aswini Kumar Bose Vs Emperor
Calcutta High Court · AIR 1931 Cal 522
Bengal Children Act, 1922 — Section 25Penal Code, 1860 (IPC) — Section 233Press Act, 1910 — Section 12, 3
High Courts01 Dec 1930
Harek Chand Bhadani and Others Vs Sahanatulla Sarkar and Others
Calcutta High Court · AIR 1931 Cal 805
Bengal Land Revenue Sales Act, 1859 — Section 27
High Courts01 Dec 1930Allowed
Shidlingava Sadeppa Pelarad Vs Rajava Tanesaheb Jayalgar
Bombay High Court · (1931) 33 BOMLR 603
Dekkhan Agriculturists Relief Act, 1879 — Section 15(b)
High Courts01 Dec 1930
Raghubans Lal and Others Vs Solano and Others
Patna High Court · AIR 1931 Patna 292
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts01 Dec 1930
Rajendra Prasad Bose and Another Vs Gopal Prasad Sen
Patna High Court · AIR 1931 Patna 203
High Courts01 Dec 1930Allowed
Balbhaddra Upadhya Vs Sheomangal and Others
Allahabad High Court · AIR 1931 All 347
High Courts01 Dec 1930
Lachhman Singh Vs Todar Mal and Others
Allahabad High Court · AIR 1931 All 252
Registration Act, 1908 — Section 17
High Courts01 Dec 1930
Ram Lal and Another Vs Shiama Lal and Others
Allahabad High Court · (1930) 12 AHC CK 0016
High Courts01 Dec 1930
Mt. Ashraf Zadi Begam and Another Vs Lalta Prasad
Allahabad High Court · (1930) 12 AHC CK 0006
High Courts28 Nov 1930
Soudagar Muhammad Abdul Rahim Baig Saheb Vs Soudagar Muhammad Abdul Hakim Baig Saheb and Others
Madras High Court · AIR 1931 Mad 553 : (1931) ILR (Mad) 543 : (1931) 34 LW 220 : (1931) 61 MLJ 139
Trusts Act, 1882 — Section 23(f), 88
High Courts28 Nov 1930
Emperor Vs Karim Dai and Others
Calcutta High Court · AIR 1931 Cal 636
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 395