High Courts13 May 1930
Kartik Chandra Maity Vs Emperor
Patna High Court · AIR 1932 Patna 171
Penal Code, 1860 (IPC) — Section 147, 225, 342
JUDGMENT DATABASE
Search 12,30,788 Indian judgments.
12,30,788 judgments in All Courts · page 58,923 of 61,540
High Courts13 May 1930Dismissed
(Diwan) Pahar Singh and Others Vs Shamsher Jang Bijai Bahadur Singh and Others
Allahabad High Court · (1930) 05 AHC CK 0048
High Courts13 May 1930Dismissed
Gayan Singh Vs Harbilas and Another
Allahabad High Court · AIR 1930 All 711
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts13 May 1930Dismissed
Harbans Deo Rai Vs Raj Kumar Rai
Allahabad High Court · AIR 1930 All 702
High Courts13 May 1930Dismissed
Khunni Mal Narain Das Vs Dwarka Das Baij Nath
Allahabad High Court · AIR 1930 All 710
Evidence Act, 1872 — Section 34Provincial Small Cause Courts Act, 1887 — Section 25
High Courts13 May 1930Dismissed
Acharji Ahir Vs Harai Ahir and Others
Allahabad High Court · AIR 1930 All 822 : (1930) ILR (All) 961
High Courts12 May 1930
Preotama Devi Vs Chandra Kumar Ghosh and Another
Calcutta High Court · AIR 1930 Cal 594
Guardians and Wards Act, 1890 — Section 35
High Courts12 May 1930
Preotama Devi Vs Nistarini Ghose and Others
Calcutta High Court · 128 Ind. Cas. 805
High Courts12 May 1930
Saloo Jolaha Vs Chaudhury Sampat Kumar Singh and Others
Patna High Court · AIR 1930 Patna 529 : 128 Ind. Cas. 113
Bengal Tenancy Act, 1885 — Section 30(b), 39(b)
High Courts09 May 1930
Anadi Lal Mukherjee and Others Vs Sukh Chand Mandal and Others
Calcutta High Court · AIR 1930 Cal 715 : 129 Ind. Cas. 610
Criminal Procedure Code, 1898 (CrPC) — Section 145, 439
High Courts09 May 1930
Anadilal Mukherji Vs Sukhchand Mandal
Calcutta High Court · (1930) 05 CAL CK 0032
High Courts09 May 1930
Purna Chandra Dutta and Others Vs Sheikh Dhalu
Calcutta High Court · AIR 1930 Cal 721a : 129 Ind. Cas. 561
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 120B, 209
High Courts09 May 1930Allowed
Aidal Singh and Others Vs Khazan Singh and Others
Allahabad High Court · AIR 1930 All 727
Civil Procedure Code, 1908 (CPC) — Section 11, 60
High Courts09 May 1930
Ram Sukh Pandey Vs Pirthi Singh and Others
Allahabad High Court · AIR 1931 All 47
High Courts09 May 1930
Ram Narain-Kishun Dayal Vs Ram Prasad and Others
Allahabad High Court · (1930) 05 AHC CK 0008
High Courts08 May 1930
Sashi Kumar Bhowmik and Another Vs Kamini Kumar Bhowmik
Calcutta High Court · AIR 1931 Cal 576
Estates Partition Act, 1897 — Section 81
High Courts08 May 1930Allowed
Niharbala Debi Vs Shashadhar Ray Chaudhuri
Calcutta High Court · (1930) 05 CAL CK 0024
High Courts08 May 1930
Suba Singh Vs Kamahshya Narayan Singh
Patna High Court · AIR 1931 Patna 21
Limitation Act, 1963 — Section 28