High Courts10 Dec 1930Dismissed
Parashram Yeshvantseth Alwe Vs Lakshmibai Babaji Samant
Bombay High Court · (1931) 33 BOMLR 755
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,921 of 61,576
High Courts10 Dec 1930
Mt. Rajbansi Kuer and Others Vs Bishundeo Narayan Singh and Others
Patna High Court · AIR 1931 Patna 271
High Courts10 Dec 1930Dismissed
L. Shiam Lal Vs Nand Ram
Allahabad High Court · (1930) 12 AHC CK 0047
High Courts10 Dec 1930Allowed
Rupai Rai and Others Vs Murat Tewari
Allahabad High Court · (1930) 12 AHC CK 0037
High Courts10 Dec 1930
Babu Makund Lal Vs Bhola Rai and Others
Allahabad High Court · AIR 1931 All 419
Limitation Act, 1963 — Article 111Limitation Act, 1963 — Article 111Limitation Act, 1963 — Article 111
High Courts10 Dec 1930
Rai Bahadur Babu Makund Lal Vs Bhola Rai and Others
Allahabad High Court · 131 Ind. Cas. 686
Limitation Act, 1963 — Article 111
High Courts09 Dec 1930Allowed
Fatimabibi Mahomed Pirjade Vs Shamsuddin Hasan Saiba
Bombay High Court · (1931) 33 BOMLR 618
Limitation Act, 1963 — Article 181
High Courts09 Dec 1930
In Re: Shewdayal Jagannath Benjraj
Calcutta High Court · AIR 1931 Cal 599
Income Tax Act, 1961 — Section 10(2)(7)
High Courts09 Dec 1930
Sm. Charusila Dasi Vs Govt. Pleader
Calcutta High Court · AIR 1931 Cal 572
Bengal Tenancy Act, 1885 — Section 109, 189Court Fees Act, 1870 — Section 20
High Courts09 Dec 1930
Lalit Mohan Saha Vs Sarojini Dasi
Calcutta High Court · AIR 1931 Cal 644
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts09 Dec 1930
Secretary of State Vs Gopalmal Purusotham Das
Calcutta High Court · AIR 1932 Cal 3
Contract Act, 1872 — Section 151Evidence Act, 1872 — Section 106Railways Act, 1890 — Section 72, 75
High Courts09 Dec 1930Dismissed
Kuppa Krishna Hegde Vs Mhasti Goli Naik
Bombay High Court · (1931) 33 BOMLR 633
Evidence Act, 1872 — Section 92
High Courts09 Dec 1930Dismissed
Chaudhri Rajdhar Vs Mohan and Others
Allahabad High Court · 131 Ind. Cas. 593
Contract Act, 1872 — Section 62
High Courts09 Dec 1930Dismissed
(Chaudhary) Rajdhar Vs Mohan and Others
Allahabad High Court · AIR 1931 All 325
Contract Act, 1872 — Section 62Contract Act, 1872 — Section 62Contract Act, 1872 — Section 62
High Courts09 Dec 1930Dismissed
Khan Chand and Another Vs Ghasita and Another
Allahabad High Court · (1930) 12 AHC CK 0032
High Courts09 Dec 1930Dismissed
Abdul Qadir Vs Narendra Mohan Ghose Chowdhry and Another
Allahabad High Court · AIR 1931 All 210
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts09 Dec 1930Disposed Of
B. Madan Mohan Singh Vs B. Ram Sunder Singh
Allahabad High Court · AIR 1930 All 326 : (1930) ILR (All) 553
High Courts09 Dec 1930
Kashi Ram and Others Vs Mt. Hasmat Banoo
Allahabad High Court · (1930) 12 AHC CK 0012
High Courts09 Dec 1930
Krishna Saroop Vs Raj Bahadur Singh
Allahabad High Court · AIR 1931 All 452
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115
High Courts09 Dec 1930
Abdul Majid Said (died) and Others Vs Ramiza Bivi Sahiba (died) and Others
Madras High Court · 131 Ind. Cas. 153