High Courts09 Dec 1930
Abdul Majid Saib (died) and Others Vs Ramiza Bibi Sahiba (died) and Others
Madras High Court · AIR 1931 Mad 468 : (1931) 33 LW 312
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,922 of 61,576
High Courts09 Dec 1930
(Kintali) Chandramani Prushti Vs Jambeswara Rayagaru and Others
Madras High Court · AIR 1931 Mad 550 : (1931) 34 LW 598
High Courts08 Dec 1930
Abinash Chandra Sadhu Khan Vs Hemanta Kumar Roy
Calcutta High Court · AIR 1931 Cal 680
Bar Councils Act, 1926 — Section 11, 12(3)
High Courts08 Dec 1930
Mt. Lachmi Devi and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 122
Calcutta Police Act, 1866 — Section 62A(4)Penal Code, 1860 (IPC) — Section 188
High Courts08 Dec 1930Allowed
Vyankatesh Shivrram Gokhale Vs Krishna Bal Chavan
Bombay High Court · (1931) 33 BOMLR 613
Bombay Land Revenue Code, 1879 — Section 83
High Courts08 Dec 1930
Narayan Meher Vs Dhana Meher
Patna High Court · AIR 1931 Patna 343
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476
High Courts08 Dec 1930Dismissed
Mohan Lal and Another Vs Ram Charan and Another
Allahabad High Court · AIR 1931 All 223
Transfer of Property Act, 1882 — Section 86
High Courts08 Dec 1930
Emperor Vs Bansidhar and Others
Allahabad High Court · AIR 1931 All 262 : (1931) ILR (All) 458
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts08 Dec 1930
Poova Nalingam Servai Vs Veerayi and Others
Madras High Court · AIR 1932 Mad 97
High Courts08 Dec 1930
Poovanalingam Servai Vs Veerayi and Others
Madras High Court · (1931) ILR (Mad) 821 : (1931) 34 LW 933 : (1931) 61 MLJ 399
High Courts07 Dec 1930
Sarjug Singh Vs Deosaran Singh and Another
Patna High Court · AIR 1930 Patna 313
Negotiable Instruments Act, 1881 (NI) — Section 78, 8, 82(c)
High Courts05 Dec 1930
Dattatraya Govind Shaligram Vs Gopal Sakharam Pandhare
Bombay High Court · (1931) 33 BOMLR 624
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts05 Dec 1930
Emperor Vs Surendra Mohan Maitra and Others
Calcutta High Court · AIR 1931 Cal 616
Legal Practitioners Act, 1879 — Section 13(f), 14
High Courts05 Dec 1930
Md. Ismail Chowdhuri Vs Kali Charan Singh and Others
Calcutta High Court · AIR 1931 Cal 731
High Courts05 Dec 1930
Nawabali Khan Vs Chandrakanta Banerji
Calcutta High Court · AIR 1931 Cal 760
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts05 Dec 1930
Rangildas Vithaldas Vs Burjorji D. Lowji
Bombay High Court · 138 Ind. Cas. 320
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts05 Dec 1930
Bhaichand Saganchand Gujar Vs Krishnaji Vithal Malge
Bombay High Court · (1931) 33 BOMLR 611
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Dec 1930
Sukhdeo Prasad Narayan Singh and Others Vs Madhusudan Prasad Narayan Singh and Others
Patna High Court · AIR 1931 Patna 177
High Courts05 Dec 1930
Ramautar Sah Vs Langat Singh and Others
Patna High Court · AIR 1931 Patna 92
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144Stamp Act, 1899 — Article 12 Schedule 1