High Courts12 Dec 1930
Kaloo Khan and others Vs Adya Nath Haldar
Calcutta High Court · (1930) 12 CAL CK 0008
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,920 of 61,576
High Courts12 Dec 1930
Babubhai Tansukhlal Vs Madhavji Govindji and Co.
Bombay High Court · (1931) 33 BOMLR 759 : (1931) ILR (Bom) 503
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Presidency Small Cause Courts Act, 1882 — Section 9
High Courts12 Dec 1930
Atal Behary Acharya Vs Barada Prasad Banerji
Patna High Court · AIR 1931 Patna 179
Civil Procedure Code, 1908 (CPC) — Section 46, 47Transfer of Property Act, 1882 — Section 55
High Courts12 Dec 1930
Shaikh Elahi Bakhsh Vs E.I. Railway Administration
Patna High Court · AIR 1931 Patna 326
Civil Procedure Code, 1908 (CPC) — Section 79Railways Act, 1890 — Section 3(6)
High Courts12 Dec 1930
Michael John Vs Emperor
Patna High Court · AIR 1931 Patna 349
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 408, 477A
High Courts12 Dec 1930Allowed
Babu Jai Narain and Others Vs Rashak Behari Lal and Another
Allahabad High Court · (1930) 12 AHC CK 0050
High Courts12 Dec 1930Allowed
Jai Narain and Others Vs Rashik Behari Lal and Another
Allahabad High Court · (1930) 12 AHC CK 0045
High Courts11 Dec 1930Allowed
Venkatraman Krishna Bhatta Vs Mahableshwar Narayan Hegde
Bombay High Court · (1931) 33 BOMLR 750
High Courts11 Dec 1930
Rajlakshi Dassi Vs Corporation of Calcutta
Calcutta High Court · AIR 1931 Cal 557
Calcutta Municipal Act, 1923 — Section 205
High Courts11 Dec 1930
Rabindra Nath Chakravarthi Vs Jnanendra, Mohan Bhaduri and Others
Calcutta High Court · AIR 1932 Cal 9
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts11 Dec 1930
Rabindra Nath Chakravarthi Vs Jnanendra Mohan Bhaduri and Others
Calcutta High Court · 136 Ind. Cas. 466
High Courts11 Dec 1930Allowed
Gokulchandra Laha Vs Nistarini Ghosh
Calcutta High Court · (1930) 12 CAL CK 0005
High Courts11 Dec 1930
Kumar Gocool Chandra Law and Another Vs Matilal Ghose and Others
Calcutta High Court · AIR 1931 Cal 553
Bengal Tenancy Act, 1885 — Section 105, 105A, 108
High Courts11 Dec 1930
Haibat Shah Vs Bohra Tarachand and Others
Allahabad High Court · AIR 1931 All 235
High Courts11 Dec 1930
(Kammara) Chinna Nagiah and Another Vs Yerraguntla Pullayya and Others
Madras High Court · AIR 1931 Mad 610 : (1931) 34 LW 324
High Courts10 Dec 1930Dismissed
Hari Mahadev Vadekar Vs Vishnu Balkrishna Risbud
Bombay High Court · (1931) 33 BOMLR 622
High Courts10 Dec 1930
Rahijaddi and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 189
Criminal Procedure Code, 1898 (CrPC) — Section 110Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts10 Dec 1930
In Re: Ramlal Murlidhar
Calcutta High Court · AIR 1931 Cal 682
Income Tax Act, 1961 — Section 2(14)
High Courts10 Dec 1930
Aswini Kumar Dhara Vs Emperor
Calcutta High Court · AIR 1931 Cal 262
Penal Code, 1860 (IPC) — Section 144, 379