High Courts26 Feb 1930
Chitpore Golabari Co. Ltd. Vs Hari Mohan Ghose and Others
Calcutta High Court · AIR 1930 Cal 734
Bengal Tenancy Act, 1885 — Section 50
JUDGMENT DATABASE
Search 12,30,342 Indian judgments.
12,30,342 judgments in All Courts · page 58,919 of 61,518
High Courts25 Feb 1930
Sri Sri Sri Gajapathi Krishna Chandra Deo Garu, Zamindar of Nandigam Estate Vs His Highness Sri Mirja Rajah Sri Pushpati Alakh Narayana Gajapathi Raju Maharaja Manya Sultan Bahadur Varu, Rajah of Vizianagram
Madras High Court · AIR 1931 Mad 561 : (1931) 33 LW 771 : (1931) 60 MLJ 662
Easements Act, 1882 — Section 13(c), 13(d)
High Courts25 Feb 1930
Shyam Lal Bose Vs Kalim Shaikh and Others
Calcutta High Court · AIR 1931 Cal 111
Contract Act, 1872 — Section 74
High Courts25 Feb 1930
Rathis Chandra Munshi and Another Vs Amulya Charan Ghatak
Calcutta High Court · AIR 1931 Cal 36 : 129 Ind. Cas. 422
Bengal Municipal Act, 1932 — Section 15
High Courts25 Feb 1930Dismissed
Annu Mukunda Kakade Vs Shripati Tukaram Shinde
Bombay High Court · AIR 1930 Bom 373 : (1930) 32 BOMLR 705
Transfer of Property Act, 1882 — Section 6
High Courts25 Feb 1930
Emperor Vs Shivputraya Baslingaya
Bombay High Court · AIR 1930 Bom 244 : (1930) 32 BOMLR 574
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts25 Feb 1930Allowed
Sitalakshmi Ammal Vs Venkata Subrahmanian
Bombay High Court · (1930) 32 BOMLR 887
High Courts25 Feb 1930
Jagat Narain Singh Vs Sripati Nath Roy and Another
Patna High Court · AIR 1930 Patna 390
Transfer of Property Act, 1882 — Section 128
High Courts25 Feb 1930
Sri Radha Kishunji Vs Haricharan Ahir and Others
Patna High Court · AIR 1930 Patna 332
Bengal Tenancy Act, 1885 — Section 30(a), 31A
High Courts25 Feb 1930Dismissed
Sheonandan Prasad Vs Mt. Tahiran Bibi and Others
Allahabad High Court · AIR 1930 All 860 : (1930) ILR (All) 768
Limitation Act, 1963 — Section 7
High Courts25 Feb 1930
Sheopati Singh and Others Vs Jagdeo Singh and Another
Allahabad High Court · (1930) 02 AHC CK 0008
High Courts25 Feb 1930
Josyula Venkateswaralu Vs Kasturi Seshagiri Rao
Madras High Court · AIR 1930 Mad 708(1)
High Courts24 Feb 1930
Kafiladdin and Others Vs Samiraddin and Others
Calcutta High Court · AIR 1931 Cal 67 : 129 Ind. Cas. 869
Specific Relief Act, 1877 — Section 27
High Courts24 Feb 1930
Sarat Kumar Roy Vs Official Assignee of Calcutta and Others
Calcutta High Court · AIR 1931 Cal 79 : 129 Ind. Cas. 833
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 13
High Courts24 Feb 1930Allowed
Jethalal Chhotalal Shah Vs Lallubhai Mulchand Mehta
Bombay High Court · AIR 1930 Bom 380 : (1930) 32 BOMLR 702
English Bankruptcy Act, 1914 — Section 40(4)
High Courts24 Feb 1930
Gajadhar Rai Vs Ram Charan Gope and Others
Patna High Court · AIR 1930 Patna 256
Bengal Tenancy Act, 1885 — Article 3 Schedule 3
High Courts24 Feb 1930
Bacha Sham Sunder Kuer and Others Vs Balgobind Singh
Patna High Court · AIR 1930 Patna 323
Bengal Tenancy Act, 1885 — Section 148
High Courts24 Feb 1930
Sankar Prasad Misra Vs Brajamohan Deb
Patna High Court · AIR 1930 Patna 357
Central Provinces Land Revenue Act, 1881 — Section 65A
High Courts24 Feb 1930
Kali Prasad Singh Vs Faujdar Singh and Others
Patna High Court · 124 Ind. Cas. 94
High Courts24 Feb 1930
Sundara Ganapathi Mudali Vs Daivasikamani Mudali and Another
Madras High Court · AIR 1931 Mad 94 : 129 Ind. Cas. 824