High Courts19 Dec 1930
Suraj Prasad Vs Oudh Behari and Others
Allahabad High Court · (1930) 12 AHC CK 0004
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,917 of 61,576
High Courts19 Dec 1930
Rama Ayyar Vs Meenakshi Ammal and Others
Madras High Court · AIR 1931 Mad 278 : (1931) 33 LW 384
High Courts19 Dec 1930
Gopal Naick and Others Vs Alagirisami Naick
Madras High Court · AIR 1931 Mad 770 : (1931) ILR (Mad) 598 : (1931) 33 LW 460 : (1931) 60 MLJ 520
High Courts18 Dec 1930
Fakir Chand Mondal and Others Vs Madar Mondal and Others
Calcutta High Court · AIR 1931 Cal 619
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 435
High Courts18 Dec 1930
Banku Behari Ray and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 787
Criminal Procedure Code, 1898 (CrPC) — Section 133, 135, 140(1)
High Courts18 Dec 1930
Mt. Mana Kuer and Another Vs Ram Naresh Rai and Others
Patna High Court · AIR 1932 Patna 61
Bengal Tenancy Act, 1885 — Section 30(b), 52(a)
High Courts18 Dec 1930Disposed Of
Collector of Etawah Vs Bindraban
Allahabad High Court · AIR 1931 All 538 : 136 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(2)Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(2)Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(2)
High Courts18 Dec 1930
Anand Krishna Vs Kishan Devi and Others
Allahabad High Court · (1930) 12 AHC CK 0009
High Courts18 Dec 1930
R.M.C.T. Ramanathan Chettiar (dead) and Another Vs P.L.C. Lakshmanan Chettiar and Others
Madras High Court · AIR 1931 Mad 644 : (1931) ILR (Mad) 622 : (1931) 33 LW 747 : (1931) 61 MLJ 224
High Courts17 Dec 1930
(Inuganti) Venkata Madhava Rao Vs Garapati Narayanamurty and Others
Madras High Court · AIR 1931 Mad 511 : (1931) 34 LW 531
High Courts17 Dec 1930
Emperor Vs Gangubai Ramdas Khemji
Bombay High Court · (1931) 33 BOMLR 319 : (1931) ILR (Bom) 442
Criminal Law (Amendment) Act, 1908 — Section 17(1)Criminal Procedure Code, 1898 (CrPC) — Section 362(4)
High Courts17 Dec 1930
Emperor Vs M.S. Adhikari
Bombay High Court · (1931) 33 BOMLR 325
Criminal Law (Amendment) Act, 1908 — Section 17(1)
High Courts17 Dec 1930
Susen Behary Roy Vs Emperor
Calcutta High Court · AIR 1931 Cal 183
Penal Code, 1860 (IPC) — Section 204, 406, 477
High Courts17 Dec 1930
Emperor Vs Baharali Biswas
Calcutta High Court · AIR 1931 Cal 634
Penal Code, 1860 (IPC) — Section 182
High Courts17 Dec 1930
Rajjabali Khan Talukdar and Others Vs Faku Bibi and Others
Calcutta High Court · AIR 1932 Cal 29
Civil Procedure Code, 1908 (CPC) — Section 144Criminal Procedure Code, 1898 (CrPC) — Section 145, 15
High Courts17 Dec 1930
M.S. Adhikari Vs Emperor
Bombay High Court · 131 Ind. Cas. 477
Criminal Law (Amendment) Act, 1908 — Section 17(1)
High Courts17 Dec 1930
Gangubai Ramdas Khemji Vs Emperor
Bombay High Court · 131 Ind. Cas. 470
Criminal Law (Amendment) Act, 1908 — Section 17(1)
High Courts17 Dec 1930Partly Allowed
Lachhmi Narain Vs Beni Ram
Allahabad High Court · AIR 1931 All 327 : (1931) ILR (All) 479
Contract Act, 1872 — Section 241Contract Act, 1872 — Section 241Contract Act, 1872 — Section 241