High Courts13 Mar 1930
Kanta Venkanna Vs Inuganti Venkata Surya Neeladri Rao
Madras High Court · AIR 1930 Mad 865 : 129 Ind. Cas. 68 : (1930) 32 LW 375 : (1930) 59 MLJ 430
Criminal Procedure Code, 1898 (CrPC) — Section 147
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 58,915 of 61,517
High Courts12 Mar 1930
Esahaque Miah and Another Vs Dulah Miah Patwari
Calcutta High Court · AIR 1931 Cal 87 : 129 Ind. Cas. 855
Bengal Tenancy Act, 1885 — Section 49
High Courts12 Mar 1930Dismissed
Bachu Lal and Others Vs Lala Dharam Deo Lal and Others
Allahabad High Court · (1930) 03 AHC CK 0060
High Courts12 Mar 1930Dismissed
Lala Bhagwati Prasad Vs Muzaffar Husain
Allahabad High Court · 124 Ind. Cas. 555
Limitation Act, 1908 — Section 19, 20
High Courts12 Mar 1930Dismissed
Sheikh Gausi and Others Vs Mohammad Sharif and Others
Allahabad High Court · (1930) 03 AHC CK 0053
High Courts12 Mar 1930Dismissed
Majid Husain Khan Vs Ainul Aziz Khan and Others
Allahabad High Court · AIR 1930 All 831 : 125 Ind. Cas. 578(1)
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Mar 1930Dismissed
Bechu Vs Bhabuti Prasad and Others
Allahabad High Court · AIR 1931 All 201 : (1930) ILR (All) 831
Guardians and Wards Act, 1890 — Section 29, 30
High Courts12 Mar 1930Disposed Of
Babu Lal Vs Raghunandan
Allahabad High Court · AIR 1930 All 841 : (1930) ILR (All) 839
Civil Procedure Code, 1908 (CPC) — Section 115, 141Transfer of Property Act, 1882 — Section 90
High Courts12 Mar 1930Dismissed
Mt. Srimati Vs Sahu Nand Kishore
Allahabad High Court · AIR 1930 All 826(1)
High Courts12 Mar 1930Dismissed
Ali Asmat Shakur Vs G.I.P. Ry. and Another
Allahabad High Court · (1930) 03 AHC CK 0026
High Courts12 Mar 1930Dismissed
Mt. Khairunnissa Bibi Vs Mt. Khairunnissa Bibi and Others
Allahabad High Court · (1930) 03 AHC CK 0020
High Courts12 Mar 1930Dismissed
Bachu Lal and Others Vs L. Dharam Deo Lal and Others
Allahabad High Court · (1930) 03 AHC CK 0019
High Courts11 Mar 1930
Rasulan Bibi Vs Rahamatulla Khan
Calcutta High Court · AIR 1931 Cal 59
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Mar 1930
Benod Kumar Roy Chowdhury and Others Vs Ganga Charan Mestari and Others
Calcutta High Court · AIR 1930 Cal 595
Bengal Tenancy Act, 1885 — Section 30(b), 52
High Courts11 Mar 1930
Nilabjabarani Dasi Vs Nandarani Dasi
Calcutta High Court · AIR 1931 Cal 478
Registration Act, 1908 — Section 30
High Courts11 Mar 1930
Rai Narayan Hazari Vs Bejoy Singh Hazari and Another
Calcutta High Court · AIR 1931 Cal 73 : 129 Ind. Cas. 875
High Courts11 Mar 1930
Emperor Vs Vishram Narayan Devli
Bombay High Court · (1930) 32 BOMLR 596
Criminal Procedure Code, 1898 (CrPC) — Section 256, 342, 537
High Courts11 Mar 1930Allowed
Mohammad Tahsin Khan Vs Seth Basant Rai and Others
Allahabad High Court · AIR 1930 All 477
High Courts11 Mar 1930
Munshi Jagdamba Prasad Vs Hori Lal
Allahabad High Court · 125 Ind. Cas. 580
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115