High Courts23 Dec 1930
Satya Nidhan Banerji Vs Muhammad Hazubber Ali Khan
Allahabad High Court · AIR 1931 All 533 : (1931) ILR (All) 516
Agra Tenancy Act, 1926 — Section 249Agra Tenancy Act, 1926 — Section 249Agra Tenancy Act, 1926 — Section 249
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,916 of 61,576
High Courts23 Dec 1930
Sri Sheoji Maharaj Sarbarakar Baldeo Gir Vs Beni Madho and Others
Allahabad High Court · AIR 1931 All 415 : (1931) ILR (All) 515 : 131 Ind. Cas. 33
Agra Tenancy Act, 1926 — Section 249Agra Tenancy Act, 1926 — Section 249Agra Tenancy Act, 1926 — Section 249
High Courts23 Dec 1930
Ram Sewak Kueri Vs Ram Rup Teli and Another
Allahabad High Court · AIR 1931 All 537
High Courts22 Dec 1930
Jatindra Nath Borat and Another Vs Corporation of Calcutta
Calcutta High Court · AIR 1931 Cal 433
Calcutta Municipal Act, 1923 — Section 364(1), 364(2)
High Courts22 Dec 1930
Superintendent and Remembrancer of Legal Affairs Vs Ijjatulla Paikar
Calcutta High Court · AIR 1931 Cal 190
Criminal Procedure Code, 1898 (CrPC) — Section 476(1), 9Penal Code, 1860 (IPC) — Section 193, 395, 411
High Courts22 Dec 1930
Emperor Vs Tazem Ali
Calcutta High Court · AIR 1931 Cal 796
Penal Code, 1860 (IPC) — Section 120B, 302, 364
High Courts22 Dec 1930
Radha Ballav Khan and Others Vs Peary Lall Ghosh
Calcutta High Court · AIR 1932 Cal 19
High Courts22 Dec 1930
The Singaran Coal Syndicate Ltd. Vs Balmakund Marwari and Others
Calcutta High Court · AIR 1931 Cal 772
Civil Procedure Code, 1908 (CPC) — Section 18
High Courts22 Dec 1930
Bibi Maimuna Begam Vs Sharafat Ullah Khan
Allahabad High Court · 131 Ind. Cas. 115
High Courts22 Dec 1930
Mt. Maimuna Begam Vs Sharafat Ullah Khan
Allahabad High Court · AIR 1931 All 403
High Courts20 Dec 1930
Kisanji Mohanlal Seth Vs Lakshmi
Bombay High Court · (1931) 33 BOMLR 510
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts19 Dec 1930
Ramanathan Chettiar Vs Audinatha Ayyangar and Others
Madras High Court · AIR 1931 Mad 642
High Courts19 Dec 1930Dismissed
Damodar Narayan Bedarkar Vs The Secretary of State for India
Bombay High Court · (1931) 33 BOMLR 772 : (1931) ILR (Bom) 447
Bombay Land Revenue Code, 1879 — Section 37, 63
High Courts19 Dec 1930
Braja Behari Burman Vs Emperor
Calcutta High Court · AIR 1931 Cal 349
Penal Code, 1860 (IPC) — Section 121
High Courts19 Dec 1930
Sm. Kamala Bala Debi and Another Vs Emperor
Calcutta High Court · AIR 1931 Cal 711
Lunacy Act, 1912 — Section 37, 62
High Courts19 Dec 1930
Emperor Vs Dharmanand Kosambi
Bombay High Court · 131 Ind. Cas. 479
Criminal Law (Amendment) Act — Section 17(1), 17(2)
Privy Council19 Dec 1930
Govindrao and another Vs Rajabai and another
Privy Council · (1931) AIR(PC) 48
High Courts19 Dec 1930Dismissed
Abdul Qayum Khan Vs City Board
Allahabad High Court · AIR 1931 All 147 : (1931) ILR (All) 500
United Provinces Municipalities Act, 1916 — Section 319(1)