High Courts17 Mar 1930
Gonour Singh Vs Emperor
Patna High Court · AIR 1930 Patna 505
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 182, 211
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 58,914 of 61,517
High Courts17 Mar 1930
Moti Chand and Others Vs Mahabir Prasad
Allahabad High Court · (1930) 03 AHC CK 0009
High Courts17 Mar 1930Allowed
Raja Moti Chand and Others Vs Mahabir Prasad
Allahabad High Court · (1930) 03 AHC CK 0005
High Courts17 Mar 1930
Tallapragada Appa Rao Vs Kasangi Venkappa and Others
Madras High Court · AIR 1931 Mad 534
High Courts17 Mar 1930
Nagalinga Chettiar Vs Guruswami Aiyar and Others
Madras High Court · AIR 1930 Mad 856 : (1930) 32 LW 299 : (1930) 59 MLJ 232
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93
High Courts17 Mar 1930
Gunepally Thammayya and Others Vs Sri Rajah Tyadapusapati Khandendu Dhora Sri Viswanadha Mallapuraj Dakshinakavat Dugaraj Bahadur Garu
Madras High Court · AIR 1930 Mad 963 : (1931) ILR (Mad) 92 : (1930) 32 LW 561 : (1930) 59 MLJ 755
Madras Estates Land Act, 1908 — Section 77
High Courts17 Mar 1930
Madura Co. Ltd. Vs P.C. Xavier
Madras High Court · AIR 1931 Mad 115
Railways Act, 1890 — Section 4, 4(d)
High Courts15 Mar 1930Dismissed
Khub Chand and Others Vs Chittar Mal
Allahabad High Court · AIR 1931 All 372
Contract Act, 1872 — Section 182Contract Act, 1872 — Section 182Contract Act, 1872 — Section 182
High Courts14 Mar 1930
Muthu Reddi and Another Vs Emperor
Madras High Court · AIR 1930 Mad 981 : 129 Ind. Cas. 626 : (1930) 32 LW 265
High Courts14 Mar 1930
In Re: Muthu Reddi and Another
Madras High Court · (1931) ILR (Mad) 1023 : (1930) 59 MLJ 278
Extradition Act, 1962 — Section 18
High Courts14 Mar 1930
In Re: Kolapalli Narasimhamurti and Others
Madras High Court · (1930) ILR (Mad) 865 : (1930) 32 LW 203 : (1930) 59 MLJ 836
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 323
High Courts13 Mar 1930Dismissed
Nawasi Begum Vs Dilafroz Begum
Bombay High Court · (1930) 32 BOMLR 1519
High Courts13 Mar 1930Dismissed
Ganeshi Lal Vs Thakur Charan Singh
Bombay High Court · (1930) 32 BOMLR 1146
Transfer of Property Act, 1882 — Section 82
High Courts13 Mar 1930Dismissed
Shah Zahid Hussain Vs Mohammad Ismail
Bombay High Court · (1930) 32 BOMLR 1150
Privy Council13 Mar 1930
Nawasi Begam and another Vs Dilafroz Begam and others
Privy Council · (1930) AIR(PC) 177
Privy Council13 Mar 1930
Ganeshi Lal and another Vs Thakur Charan Singh and others
Privy Council · (1930) AIR(PC) 183
Privy Council13 Mar 1930
Shahahid Hussain and others Vs Mahomed Ismail and others
Privy Council · (1930) AIR(PC) 196
High Courts13 Mar 1930
Satti Ramanna Vs Padala Amireddi and Others
Madras High Court · AIR 1931 Mad 67 : 129 Ind. Cas. 826 : (1931) 34 LW 352 : (1931) 61 MLJ 43
High Courts13 Mar 1930
K.C. Kutty and Another Vs Vydiarakath Kunhali Haji and Another
Madras High Court · AIR 1930 Mad 832 : (1930) 32 LW 157 : (1930) 59 MLJ 194
Madras Local Boards Act, 1920 — Section 57