High Courts15 Jan 1931Dismissed
Khushnud Husain Vs Janki Prasad and Another
Allahabad High Court · (1931) 01 AHC CK 0030
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,913 of 61,576
High Courts15 Jan 1931
Kesho Prasad Singh Bahadur of Dumraon Vs Bhau Nath Singh and Others
Allahabad High Court · AIR 1931 All 413
High Courts15 Jan 1931
Hon''ble Maharaja Kesho Prasad Singh Bahadur of Dumraon Vs Bahu Nath Singh and Others
Allahabad High Court · 131 Ind. Cas. 869
Agra Tenancy Act, 1926 — Section 58Agra Tenancy Act, 1926 — Section 58Agra Tenancy Act, 1926 — Section 58
High Courts14 Jan 1931
Umar Ali and Another Vs Asmat Ali and Others
Calcutta High Court · AIR 1931 Cal 251
Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 100, 95
High Courts14 Jan 1931Dismissed
Haji Shakoor Gany Vs H.E. Hinde and Co. Ltd.
Bombay High Court · AIR 1932 Bom 330 : (1932) 34 BOMLR 634
Contract Act, 1872 — Section 28Limitation Act, 1963 — Section 28
High Courts13 Jan 1931
In Re: Neem Chand Daga
Calcutta High Court · AIR 1931 Cal 686
Income Tax Act, 1961 — Section 2(14)
High Courts13 Jan 1931
Abdul Aziz Vs Emperor
Calcutta High Court · AIR 1932 Cal 557 : 137 Ind. Cas. 317
Evidence Act, 1872 — Section 10
High Courts13 Jan 1931
Emperor Vs Janardan Kashinath Abhyankar
Bombay High Court · 131 Ind. Cas. 473
Criminal Law (Amendment) Act, 1908 — Section 17(1)Criminal Procedure Code, 1898 (CrPC) — Section 243
Privy Council13 Jan 1931
Steamship "Eurana" Vs Burrard Inlet Tunnel and Bridge Co.
Privy Council · (1931) AIR(PC) 59
Privy Council13 Jan 1931
(Sri Kanchumarti) Venkata Krishnayya Garu Vs Secretary of State
Privy Council · (1931) AIR(PC) 39
Privy Council13 Jan 1931
Mt. Saraswati Bahuria Vs Surajnarayan Chaudhuri and others
Privy Council · (1931) AIR(PC) 57
Privy Council13 Jan 1931
Shaikh Faqir Bakhsh Vs Murli Dhar and others
Privy Council · (1931) AIR(PC) 63
High Courts13 Jan 1931Dismissed
Chaube Madho Rao Vs Chaube Gur Narain
Allahabad High Court · AIR 1931 All 306 : (1931) ILR (All) 529
High Courts13 Jan 1931Dismissed
Amjad Ali and Another Vs Azizuddin and Others
Allahabad High Court · AIR 1931 All 551
High Courts12 Jan 1931
Ifatulla and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 345
Criminal Procedure Code, 1898 (CrPC) — Section 304Penal Code, 1860 (IPC) — Section 147, 302, 304 Part 1
High Courts12 Jan 1931Dismissed
Shankar Balchand Marwadi Vs Hiralal Balchand Marwadi
Bombay High Court · (1931) 33 BOMLR 858
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 48
High Courts12 Jan 1931Dismissed
Jairaj Singh and Another Vs Mustafai Begum and Others
Allahabad High Court · AIR 1931 All 425
High Courts12 Jan 1931Allowed
Abdul Wahid Vs B. Ram Krishna and Another
Allahabad High Court · AIR 1931 All 303
High Courts12 Jan 1931
Jamna Pandey Vs Sahdeo Pandey and Others
Allahabad High Court · (1931) 01 AHC CK 0008